Citation Codes Equivalent Citations citation codes Case Number OA/947/2021 Disposition allowed Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 Section 4 of the Bankers Books Evidence Act, 1891 14.10.2020 u/s 13(2) of the SARFAESI Act 1 A- 12 13 True copy of said Demand Notice u/s 13(2) SARFAESI Act, 20025 14.10.2020 Rs. 23,69,878.1 Ops. Bank A- 13 14 Evidence Act, 1891 Bank A- 14 15 Evidence Act, 1891 6- Opportunity u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. SMT. SAROJ VERMA