Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Ravindra Nath Kakkar, Member (Judicial)
  • Sanjay Singh, Member (Administrative)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Ravindra Nath Kakkar, Member (Judicial)
  • Sanjay Singh, Member (Administrative)
See more information ...
Smart Summary

    Ex Sep/chef (c) Lokesh Malik Applicant v. Union Of India And Others

    1. On the case being taken up for hearing Shri Rohit Kumar, Ld. Counsel for the applicant and Shri Kaushik Chatterjee, Ld. Counsel for the respondents are present.

    2. Learned counsel for the respondents prays for and is granted one week's time to file compliance report in terms of order dated 01.08.2022.

    3. List on 18.01.2023.

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Ex Sep/chef (c) Lokesh Malik Applicant v. Union Of India And Others
    (Jan 2, 2023)