Citation Codes Equivalent Citations citation codes Case Number E-A. No. 322 of 2022 and O.A. No. 827 of 2021 Judges Anil Kumar, Member (Judicial) Sanjay Singh, Member (Administrative) See more information ... Smart Summary Please sign up to generate summary. Ex Nb Sub Sheo Khelawan Applicant v. Union Of India And Others 1. On the case being taken up for hearing Shri Dharam Raj Singh, learned counsel for the applicant and Shri Bipin Kumar Singh, learned counsel for the respondents are present. 2. List before appropriate Bench as per roster on 19.01.2023.