Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Ravindra Nath Kakkar, Member (Judicial)
  • Atul Kumar Jain, Member (Administrative)
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Ravindra Nath Kakkar, Member (Judicial)
  • Atul Kumar Jain, Member (Administrative)
See more information ...
Smart Summary

    Hav (aa) Subrat Kumar Pal Applicant v. Union Of India And Others

    1. On the case being taken up for hearing Shri Shailendra Kumar Singh, Ld. Counsel for the applicant and Shri Amit Jaiswal, Ld. Counsel for the respondents are present.

    2. As prayed by the Ld. counsel for the respondents four weeks further time is granted to file affidavit of compliance.

    3. It is made clear that no further adjournment shall be granted.

    4. List on 07.02.2023.

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    Hav (aa) Subrat Kumar Pal Applicant v. Union Of India And Others
    (Jan 3, 2023)