Ex. Hav. Prem Prakash Applicant v. Union Of India And Others

1. On the case being taken up for hearing Shri Manoj Kumar Awasthi, Ld. Counsel for the applicant and Shri Vishwesh Kumar, Ld. Counsel for the respondents are present.

2. On request of learned counsel for the respondents two weeks further time is granted to file counter affidavit.

3. List on 18.01.2023.