C/SCA/3518/2022 ORDER DATED: 31/01/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 3518 of 2022
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SAURABH PREMPRAKASH CHUGH
Versus
STATE BANK OF INDIA
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Appearance:
MR ATUL SHARMA(11174) for the Petitioner(s) No. 1
MR BHARAT JANI(352) for the Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2,3
MR.SANJAY UDHWANI, AGP for the Respondent(s) No. 4
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CORAM:HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 31/01/2023
ORAL ORDER
Learned advocate for the petitioner seeks
permission of this Court to withdraw this petition.
Permission as prayed for is granted. Petition is
disposed of as withdrawn.
(BIREN VAISHNAV, J)
ANKIT SHAH
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