Citation Codes Neutral Citations 2023 DHC 564 Equivalent Citations citation codes Case Number W.P.(C)-291/2023 Disposition NA Attorney(S) Judges Justice Prathiba M. Singh Acts Section 19(1) of the POCSO Act Section 21 of the POCSO Act Section 19(2) of the POCSO Act MTP Act Article 21 of the Constitution The Protection of Children from Sexual Offences Act 2012 Rule 3B(b) of the MTP Rules Rule 3B of the Medical Termination Pregnancy Rules, 2003 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account