ORDER:
1. Adjourned on the request of the learned counsel for the appellant. List this matter on January 31, 2023 for further hearing.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of
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this order is also available from the Registry on payment of usual charges.
Justice Tarun Agarwala
Presiding Officer
Ms. Meera Swarup
Technical Member
20.01.2023
msb