Citation Codes Equivalent Citations citation codes Case Number OA/511/2018 Disposition allowed Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 Section 4 of the Bankers Books Evidence Act, 1891 u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993 DRT, ALLAHABAD QA _ 511 of 2018[J] now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act, 1993) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT UNION BANK OF INDIA v. NARESH KUMAR KALRA