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Citation Codes
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Case Number
Judges
  • Tarun Agarwala, Presiding Officer
  • Meera Swarup, Member (Technical)
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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Tarun Agarwala, Presiding Officer
  • Meera Swarup, Member (Technical)
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    Reliance Industries Holding Pvt. Ltd. & Ors.

    BEFORE THE SECURITIES APPELLATE TRIBUNAL

    MUMBAI

    Date : 04.01.2023 Appeal No. 748 of 2021

    Reliance Industries Holding Pvt. Ltd. & Ors. …Appellants

    Versus Securities and Exchange Board of India …Respondent Mr. Somasekhar Sundaresan, Advocate with Mr. Raghav Shankar, Mr. Vivek Shetty, Ms. Cheryl Fernandes, Mr. Dhavan Vora and Mr. Amey Nabar, Advocates i/b AZB & Partners for the Appellant.

    Mr. Arvind Datar, Senior Advocate with Mr. Shiraz Rustomjee, Mr. Suraj Chaudhary, Mr. Prateek Pai, Mr. Mihir Mody, Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co. for the Respondent.

    ORDER:

    1. We have heard the learned senior counsel for the respondent. List on January 20, 2023 for further hearing in rejoinder.

    2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to

    1

    2

    act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

    Justice Tarun Agarwala

    Presiding Officer

    Ms. Meera Swarup

    Technical Member

    04.01.2023

    msb

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    Comments

    Reliance Industries Holding Pvt. Ltd. & Ors.
    (Jan 4, 2023)