Citation Codes Equivalent Citations citation codes Case Number 264/2022 Judges Tarun Agarwala, Presiding Officer Meera Swarup, Member (Technical) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. Malvinder Mohan Singh & Anr. BEFORE THE SECURITIES APPELLATE TRIBUNAL MUMBAI Date : 05.01.2023 Appeal No. 264 of 2022 Malvinder Mohan Singh & Anr. ….. Appellants Versus Securities & Exchange Board of India … Respondent Mr. Ravichandra S. Hegde, Advocate with Ms. Parinaz Bharucha, Mr. Samyak Pati, Advocates i/b Parinam Law Associates for the Appellant. With Appeal No. 265 of 2022 Mr. Gagandeep Singh Bedi ….. Appellant Versus Securities & Exchange Board of India … Respondent With Appeal No. 365 of 2022 Fortis Hospitals Ltd. & Anr. ….. Appellants Versus Securities & Exchange Board of India … Respondent Mr. Sanjeev Kumar Sharma, Advocate with Mr. Vaibhav Kakkar, Mr. Sahil Arora, Ms. Sanya Sud, Mr. Debarpan Ghosh, Ms. Divya Joshi, Ms. Vedika Pandey, Mr. Paayas Pandit, Mr. Siddharth Jain, Advocates i/b Saraf & Partners Law Offices for the Appellants. With Appeal No. 366 of 2022 Dr. Shivinder Mohan Singh & Anr. ….. Appellants Versus 1 2 Securities & Exchange Board of India … Respondent Mr. Ashim Sood, Advocate with Ms. Senu Nizar, Advocate i/b Ms. Uma Chatterjee, Advocate for the Appellant. With Appeal No. 367 of 2022 Bhavdeep Singh ….. Appellant Versus Securities & Exchange Board of India … Respondent Mr. Abhishek Adke, Advocate with Mr. Sagar Vichare, Mr. Pradyuman Dubey, Mr. Rajat Pradhan, Ms. Jasmin Sokhi, Ms. Tanya Mehta, Ms. Vaibhavi Bhalerao, Advocates i/b. Mr. Abhishek Adke, Advocate for the Appellant. With Misc. Application No. 1509 of 2022 And Appeal No. 397 of 2022 Lt. Gen. Tejinder Singh Shergill ….. Appellant Versus Securities & Exchange Board of India … Respondent Mr. Sandeep Wadhawan, Advocate for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra, Mr. Mayur Jaisingh, Advocates i/b. K Ashar & Co. for the Respondent. With Appeal No. 699 of 2022 Anil Saxena ….. Appellant Versus Securities & Exchange Board Of India … Respondent Mr. Sujoy Datta, Advocate with Mr. Surekh Kant Baxy, Ms. Mahima Shekhawat, Advocates i/b Aekom Legal for the Appellant. 3 With Misc. Application No. 1153 of 2022 And Appeal No. 808 of 2022 Sunil Godhwani ….. Appellant Versus Securities & Exchange Board of India … Respondent Mr. Anupam Dighe, Advocate with Mr. Jaikishan Lakhwani, Ms. Kavisha Shah, Mrs. Tanvi Gupta, Mr. Hamza Lakhani, Advocates i/b India Law Alliance for the Appellant. ORDER : 1. On the request of the learned counsel for some of the appellants, the appeals are adjourned. Rejoinder in all the appeals, if any, should be filed within three weeks from today. List all these appeals for admission and for final disposal on February 21, 2023. 2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges. Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 05.01.2023 PTM