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    Reliance Industries Limited

    BEFORE THE SECURITIES APPELLATE TRIBUNAL

    MUMBAI

    Date : 16.01.2023 Appeal No. 87 of 2021

    Reliance Industries Limited …Appellant Versus

    Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant.

    Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

    WITH

    Appeal No. 88 of 2021

    Mukesh D. Ambani …Appellant Versus

    Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant.

    Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

    1

    2

    WITH

    Appeal No. 89 of 2021

    Navi Mumbai SEZ Pvt. Ltd. …Appellant

    Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant.

    Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

    AND

    Appeal No. 90 of 2021

    Mumbai SEZ Ltd. …Appellant

    Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant.

    Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent.

    3

    ORDER:

    1. Adjourned on the request of the learned counsel for the appellant. List on February 24, 2023.

    2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.

    Justice Tarun Agarwala

    Presiding Officer

    Ms. Meera Swarup

    Technical Member

    16.01.2023

    msb

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    Reliance Industries Limited
    (Jan 16, 2023)