Citation Codes Neutral Citations 2023 DHC 205 Equivalent Citations citation codes Case Number CS(OS)-20/2023 Disposition dismissed Attorney(S) Judges Justice Yashwant Varma Acts Rule 4 of Order 6 of the CPC art 10 of the convention Art. 19(2) of the Constitution of India Sections 304A together with Sections 337 and 338 of the Indian Penal Code, 1860 IPC Rehabilitation of Offenders Act 1974, ss 4(1) and 8(5) Order 6 Rule 2 of the CPC Section 120B read with Section 409 Cinematograph Act and the Rules Articles 105 and 104 respectively of the Constitution of India Article 19(2) Section 304-A IPC Section 304A of the IPC Order 7 Rule 1 of the CPC The Libel Act 1792 (Fox's Act) Section 120B and Section 201 read with Section 120B of IPC Common Law Procedure Act Art. 19(1)(a) of the Constitution of India art 10(2) Section 14 of the Cinematograph Act, 1952 Supreme Court of Judicature Act 1873 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account