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AMICUS AI
Citation Codes
Neutral Citations
2023 DHC 84
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • Justice Swarana Kanta Sharma
Acts
  • Section 311 of Cr.P.C.
  • Sections 397/401 read with Section 482 of the Code of Criminal Procedure, 1973
  • Sections 328/376/354D/506/34/376D of the Indian Penal Code, 1860
  • Sections 328/376/354D/506/34/376D of IPC
  • Article 21 of the Constitution of India
  • Section 311 of the Cr.P.C.
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Cites
Cited by
Citation Codes
Neutral Citations
2023 DHC 84
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • Justice Swarana Kanta Sharma
Acts
  • Section 311 of Cr.P.C.
  • Sections 397/401 read with Section 482 of the Code of Criminal Procedure, 1973
  • Sections 328/376/354D/506/34/376D of the Indian Penal Code, 1860
  • Sections 328/376/354D/506/34/376D of IPC
  • Article 21 of the Constitution of India
  • Section 311 of the Cr.P.C.
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RAJ KUMAR  v. STATE OF DELHI AND ANR
(Jan 4, 2023)