Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 30331 of 2022 Judges HON'BLE SHRI JUSTICE PRANAY VERMA Acts MEDICAL TERMINATION OF PREGNANCY ACT 1971 Section 3 and 5(1) of the Medical Termination of Pregnancy Act, 1971 provisions of sub-section (2) of Sec. 3 provisions of this Act. (2) Subject to the provisions of sub-section (4), Medical Termination of Pregnancy (MTP) Act, 1971 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account