Citation Codes Neutral Citations 2023 KER 38 Equivalent Citations citation codes Case Number Bail Appl. 10559/2022 Disposition allowed Attorney(S) Judges JUSTICE BECHU KURIAN THOMAS Acts Section 439 of the Code of Criminal Procedure, 1973. Sections 366 and 376(2)(n) of the Indian Penal Code. 1860 and Section 5(j)(ii)(l) r/w Section 6 of the Protection of Children from Sexual Offences, Act, 2012. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account