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    ASHOK KUMAR SINGH v. BANK OF MAHARASHTRA AND ORS.

    Appeal Dy. No. 266/2021

    Date: 02.01.2023

    Ashok Kumar Singh Vs. Bank of Maharashtra & Ors.

    Perusal of earlier order of this Tribunal dated 14.12.2022

    shows that none was present on behalf of the appellant on

    that date. The office report dated 30.12.2022 shows that no

    pre-deposit has been made and the waiver as well as delay

    condonation applications are pending consideration. Today

    also, none is present for the appellant, therefore, the appeal

    is dismissed for non-prosecution.

    Justice R. D. Khare Chairperson

    Anupam

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    ASHOK KUMAR SINGH v. BANK OF MAHARASHTRA AND ORS.
    (Jan 2, 2023)