Citation Codes Equivalent Citations citation codes Case Number OA/188/2021 Disposition allowed Judges PRESIDING OFFICER Acts BANKING REGULATION ACT 1949 provisions of Bankers Books Evidence Act, 1891 U/s 4 of the Bankers Books Evidence Act, 1891 Annexure-7 Hypothecation of current assets, Annexure-15 Statement of account, Annexure-16 Notice U/s 13(2) SARFAESI Act, 2002 section 19(1) of the Recovery of Debts and Bankruptcy Act, 1993 provisions of Section 19(20) of the Recovery of Debts and Bankruptcy Act, 1993 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. MS RAJ CERAMICS AND OTHERS