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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • Hon'ble Mrs. Justice Amarjot Bhatti
Acts
  • SECTION 66 E INFORMATION TECHNOLOGY ACT 2000
  • Section 354, 509, 511 Cr.P.C. under Section 66 (e), 84-C of IT Act.
  • Sections i.e. Sections 354-A, 354-D, 506, 509, 511 of IPC and Section 66 (C), 66 (D), 67A, 84 (C) of the IT Act, 2000
  • u/s 354A, 354C, 354D, 506, 509 IPC and Section 66C, 66D, 66E, 84C and 67A of IT Act.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Attorney(S)
Judges
  • Hon'ble Mrs. Justice Amarjot Bhatti
Acts
  • SECTION 66 E INFORMATION TECHNOLOGY ACT 2000
  • Section 354, 509, 511 Cr.P.C. under Section 66 (e), 84-C of IT Act.
  • Sections i.e. Sections 354-A, 354-D, 506, 509, 511 of IPC and Section 66 (C), 66 (D), 67A, 84 (C) of the IT Act, 2000
  • u/s 354A, 354C, 354D, 506, 509 IPC and Section 66C, 66D, 66E, 84C and 67A of IT Act.
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Smart Summary

    SANJEEV SINGH v. STATE OF PUNJAB

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    Comments

    SANJEEV SINGH v. STATE OF PUNJAB
    (Dec 19, 2022)