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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • PRESIDING OFFICER
Acts
  • BANKING REGULATION ACT 1949
  • provisions of Bankers Books Evidence Act, 1891
  • U/s 4 of the Bankers Books Evidence Act, 1891
  • section 19(1) of the Recovery of Debts and Bankruptcy Act, 1993
  • provisions of Section 19(20) of the Recovery of Debts and Bankruptcy Act, 1993
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • PRESIDING OFFICER
Acts
  • BANKING REGULATION ACT 1949
  • provisions of Bankers Books Evidence Act, 1891
  • U/s 4 of the Bankers Books Evidence Act, 1891
  • section 19(1) of the Recovery of Debts and Bankruptcy Act, 1993
  • provisions of Section 19(20) of the Recovery of Debts and Bankruptcy Act, 1993
See more information ...
Smart Summary

    PUNJAB NATIONAL BANK v. M/S BALAJI ASSOCIATES AND OTHERSTYAGI

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    Comments

    PUNJAB NATIONAL BANK v. M/S BALAJI ASSOCIATES AND OTHERSTYAGI
    (Dec 21, 2022)