Citation Codes Equivalent Citations citation codes Case Number OA/472/2022 Disposition allowed Acts Section 4 of the Bankers Books Evidence Act, 1891 16.07.2021 u/s 13(2) of the SARFAESI Act, 2002 16,07.2021 Rs. Bank A-9 Notice ws 13(2) of oe SARFAESI Act, 2002 10 Banking Companies (Acquisition and Transfer of Undertaking) Act, 1970, u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) Bankers Books Evidence Act, 1891 DRT, ALLAHABAD ; OA 472 of 2022 Bankers Books Evidence Act, 1891 6- See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. RAHUL KUMAR