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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • Section 4 of the Bankers Books Evidence Act, 1891
  • Banking Companies (Acquisition and Transfer of Undertaking) Act of 1970,
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act)
  • 40,26,178. Section 13(2) of 89ps. 10A SARFAESI Act 12 Copy
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • Section 4 of the Bankers Books Evidence Act, 1891
  • Banking Companies (Acquisition and Transfer of Undertaking) Act of 1970,
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993, now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act)
  • 40,26,178. Section 13(2) of 89ps. 10A SARFAESI Act 12 Copy
See more information ...
Smart Summary

    PUNJAB NATIONAL BANK v. M/S BABY CLUB

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    Comments

    PUNJAB NATIONAL BANK v. M/S BABY CLUB
    (Dec 19, 2022)