TALUK AGRICULTURAL PRODUCE v. STATE OF KARNATAKA

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IN THE HIGH COURT OF KARNATAKA AT BENGALURU

ON THE 17^THDAY OF AUGUST, 2015

BEFORE

THE HON'BLE MR. JUSTICE RAVI MALIMATH W.P. NO. 13325 OF 2015 (CS - ELE)

BETWEEN:

1. Taluk Agricultural Produce Co-operative Marketing Society Ltd., Sringeri-577139

Chickmagalur District

Represented by its President H.K.Naveen, S/o H.M.Krishnappa Age: 46 years

2. Halappa Gowda S/o Bellanna Gowda Age: 63 years

3. C.Pradeep S/o Chinnappa Gowda Age: 50 years

4. A.Ramakrishna Rao S/o Shankar Rao, Age: 47 years

5. K.Devendra S/o Kamana Gowda Age: 48 years Petitioners 2 to 5 are the Directors of the Taluk Agricultural Produce Co-operative Marketing Society Ltd.,

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Sringeri-577139 Chickmagalur District. …Petitioners

(By.Sri. Mahesh.R.Uppin, Advocate)

AND:

1. State of Karnataka By its Chief Secretary Vidhana Soudha

Bangalore-560 001.

2. The Principal Secretary State of Karnataka Department of Co-operation M.S.Building, Bangalore-560 001.

3. The Registrar of Co-Operative Societies Ali Asker Road, Bangalore-560 052.

4. The State Co-operative Election Authority 3^rdFloor, Shanthi Nagar

T.T.M.C. 'A' Block

Shanthi Nagar, Bangalore-560 027 Represented by its Secretary

5. The Deputy Registrar of Co-operative Society / District Election Officer Chickmagalur District, Chickmagalur-577 101 …Respondents

(By.Sri.R.B.Sathyanarayana Singh, AGA, for R1-3 & R5) Sri.M.Keshava Reddy, Advocate, for R4)

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