IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942 WP(C).No.178 OF 2021(V)
PETITIONER/S:
ALAN OOMMEN MATHEW, AGED 20 YEARS
PUNTHALAKKIZAKKETHIL, VAYALA P.O., KOTTAYAM DISTRICT-
686 587.
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.TONY GEORGE KANNANTHANAM
SRI.ALEX GEORGE (CHAMAPPARAYIL)
SHRI.EBEE ANTONY
SRI.THOMAS GEORGE
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT,
TRIVANDRUM-695 001.
2 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
HOUSING BOARD BUILDING, TRIVANDRUM-695 001.
3 THE ADMISSION AND FEE REGULATORY COMMITTEEE FOR
PROFESSIONAL COLLEGES,
REPRESENTED BY ITS MEMBER SECRETARY,
M.P.APPAN ROAD, VAZHUTHAKKAD, TRIVANDRUM-695 014.
4 THE PRINCIPAL, AL-AZHAR MEDICAL COLLEGE, THODUPUZHA-685 605.
OTHER PRESENT:
SRI. M.A. ASIF-SPL.G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH WP(C).200/2021, WP(C).203/2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
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2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942 WP(C).No.200 OF 2021
PETITIONER:
THE CHAIRMAN, AL-AZHAR MEDICAL COLLEGE AND
SUPERSPECIALITY HOSPITAL
EZHALLOR P.O., THODUPUZHA - 685 605.
BY ADVS.
SRI.KURIAN GEORGE KANNANTHANAM (SR.)
SRI.P.M.SANEER
SRI.TONY GEORGE KANNANTHANAM
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT,
SECRETARIAT, TRIVANDRUM - 695001.
2 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
HOUSING BOARD BUILDING, TRIVANDRUM - 695 001.
3 THE ADMISSION AND FEE REGULATORY COMMITTEE FOR
PROFESSIONAL COLLEGES,
REPRESENTED BY ITS MEMBER SECRETARY, M.P.APPAN
ROAD, VAZHUTHAKKAD, TRIVANDRUM - 695 014.
OTHER PRESENT:
SRI. M.A. ASIF- SPL. G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH WP(C).178/2021(V), WP(C).203/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942 WP(C).No.203 OF 2021
PETITIONER:
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT
ASSOCIATION, OFFICE OF THE SECRETARY-KPMCMA,
MALABAR MEDICAL COLLEGE CAMPUS, MODAKKALLUR,
ATHOLI, KOZHIKODE - 673 315, REPRESENTED BY ITS
SECRETARY, V.ANIL KUMAR.
BY ADVS.
SRI.S.VINOD BHAT
KUM.ANAGHA LAKSHMY RAMAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 COMMISSIONER FOR ENTRANCE EXAMINATION
5TH FLOOR, KSHB BUILDING, S.S.KOVIL ROAD,
SANTHI NAGAR, THIRUVANANTHAPURAM- 695 001.
OTHER PRESENT:
SRI. M.A.ASIF-SPL. G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2021, ALONG WITH WP(C).178/2021(V), WP(C).200/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
Shaffique, J Sri.M.A.Asif, the learned Special Government Pleader takes notice on behalf of respondent State.
2. The issue raised in these writ petitions concerns admission to the MBBS course during the present academic year under the NRI quota. It is brought to our notice that the National Medical Commission has extended the last date for admission to the aforesaid course until 15.01.2021.
3. It is submitted that permission was granted by the Commissioner for Entrance Examinations inviting fresh applications to fill up the NRI quota by issuing a notification on 28.12.2020 and the candidates were directed to appear before the Commissioner for Entrance Examinations at 10 a.m. on 29.12.2020. Though several candidates could appear and submit their documents, some of the candidates were not given allotment on account of the fact that the documents required for admission under the NRI quota were not complete.
4. The learned Senior Counsel appearing on behalf of the petitioners would submit that some of the candidates
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had obtained certificates especially embassy attested sponsor documents subsequently. Insofar as time is due to expire by 3 p.m. on 05.01.2021, several NRI seats still remain vacant. It is therefore submitted that if the NRI quota is not filled up, the seats may lapse and it may have to be carried forward for being filled up under the common category.
5. The learned Special Government Pleader submits that sufficient time had already been given by extending the time to enable the NRI category students to get admission, when it was felt by the Government that several NRI seats were vacant, therefore, it is not appropriate to extend the time again.
6. It is an admitted fact that notification had been issued only on 28.12.2020 and the candidates were directed to appear at 10 a.m. on 29.12.2020. Of course, the said time limit had been fixed on account of the fact that admissions were to be completed by 31.12.2020. Be that as it may, since the time has already been extended by the National Medical Commission until 15.01.2021; if some more time is granted, probably a few more seats under the NRI quota may be filled up. In that view of the matter, we are of the view that the
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time could be extended until 2 p.m. on 08.01.2021. If any fresh candidates seeking admission under NRI candidates would appear before the Commissioner for Entrance Examinations before 2 p.m. on 08.01.2021 with all necessary documents; he shall verify the same and if any candidates are eligible, they shall be allotted seats as per the prescribed procedure, and a list shall be prepared to enable the students to get admission in the respective colleges.
Writ petitions are disposed of as above. Sd/-
A.M.SHAFFIQUE, JUDGE
Sd/-
GOPINATH P., JUDGE
AMV/05/01/2021
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APPENDIX OF WP(C) 178/2021 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF THE NOTIFICATION DATED
28.12.2020 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P2 COPY OF THE DEPUTATION EXTENSION
LETTER.
EXHIBIT P3 COPY OF THE PASSPORT OF THE SPONSOR
MR.JAMESON.
EXHIBIT P4 COPY OF THE RESIDENCY PERMIT ISSUED
BY THE STATE OF QUATAR IN FAVOUR OF
MR.JAMESON.
EXHIBIT P5 COPY OF THE ORDER DATED 22.10.2020
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P6 COPY OF THE NOTIFICATION DATED
1.1.2021 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P7 COPY OF THE PUBLIC NOTICE DATED
24.12.2020 ISSUED BY THE NATIONAL
MEDICAL COMMISSION.
EXHIBIT P8 COPY OF THE REPRESENTATION DATED
31.12.2020 BY THE PETITIONER.
RESPONDENTS EXHIBITS : NIL
TRUE COPY P.A.TO JUDGE
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APPENDIX OF WP(C) 200/2021 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF THE LETTER DATED 16/9/2020 ISSUED
BY THE 2ND RESPONDENT.
EXHIBIT P2 COPY OF THE ORDER DATED 17/11/20 ISSUED BY
THE GOVERNMENT.
EXHIBIT P3 COPY OF THE NOTIFICATION DATED 3/11/20
ISSUED BY THE GOVERNMENT.
EXHIBIT P4 COPY OF THE ORDER DATED 22/10/20 ISSUED BY
THE 3RD RESPONDENT.
EXHIBIT P5 COPY OF THE PRESS RELEASE DATED 10/11/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P6 COPY OF THE NOTIFICATION DATED 3/11/2020
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P7 COPY OF THE NOTIFICATION DATED 11/11/2020
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P8 COPY OF THE NOTIFICATION DATED 17/11/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P9 COPY OF THE NOTIFICATION DATED 20/11/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P10 COPY OF THE NOTIFICATION DATED 25/11/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P11 COPY OF THE NOTIFICATION DATED 5/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P12 COPY OF THE NOTIFICATION DATED 9/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P13 COPY OF THE NOTIFICATION DATED 10/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P14 COPY OF THE NOTIFICATION DATED 10/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P15 COPY OF THE NOTIFICATION DATED 12/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P16 COPY OF THE NOTIFICATION DATED 16/12/20
ISSUED BY THE 2ND RESPONDENT.
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EXHIBIT P17 COPY OF THE NOTIFICATION DATED 28/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P18 COPY OF THE NOTIFICATION DATED 29/12/20
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P19 COPY OF THE NOTIFICATION DATED 1/1/21
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P20 COPY OF THE PUBLIC NOTICE DATED 24/12/2020
ISSUED BY THE NATIONAL MEDICAL COMMISSION.
RESPONDENTS EXHIBITS : NIL
TRUE COPY P.A.TO JUDGE
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