Citation Codes Equivalent Citations citation codes Case Number W.P. Crl. 1591/2019 Disposition dismissed Judges Justice Dr. Sudhir Kumar Jain Acts 14 F. Act, 3(2)(1) TADA (P) Act sections 147/148/149/342/365/384/34 IPC sections 364 and 364A IPC Section 3(4) of the TADA Act sections 3/4 of the Terrorist and Disruptive Activities (Prevention) Act, 1987 Protection of Civil Rights Act, 1955 Section 3(l)(i) of TADA Act Section 432 of the Code Section 433A of the Code Article 21 of Constitution section 121A, 122 and 124A IPC Section 14 of the Foreigners Act section 482 of the Criminal Procedure Code, 1973 Section 364/364-A r/w 120-B/121A/122/124A IPC section 3(4) TADA Act article 226 of the Constitution section 14 of the Foreigners Act, 1946 section 302 IPC Article 14 of the Constitution Article 21 of the Constitution of India Section 433A Cr. P.C. Section 364-A read with Section 120B IPC Section 3(l)(ii) of TADA Act section 120B IPC Section 433 of the Code Article 72 161 of the Constitution of India Sections 121A, 122 and 124 IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account