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Item No. 11 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
M.A. No. 142/2019 & M.A. No. 175/2019
IN
Original Application No. 764/2018
Kissan Udey Samiti Applicant(s)
Versus
State of Haryana & Ors. Respondent(s)
Date of hearing: 23.10.2019
CORAM: HON’BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON’BLE MR. JUSTICE S.P WANGDI, JUDICIAL MEMBER
HON’BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON’BLE DR. NAGIN NANDA, EXPERT MEMBER
For Applicant(s): Mr. Shiv Charan Garg, Advocate
For Respondent(s): Mr. Anil Grover, AAG, Haryana with Mr. Rahul
Khurana, Advocate
ORDER
M.A. No. 142/2019
For the reasons mentioned in the application and in the light of
order passed on the last date i.e. 06.05.2019, we restore O.A. No.
764/2018 to its original file for consideration on merits.
M.A. No. 142/2019 is disposed of.
Adarsh Kumar Goel, CP
S.P Wangdi, JM
K. Ramakrishnan, JM
Dr. Nagin Nanda, EM
October 23, 2019
DV