के ीय सचू ना आयोग Central Information Commission बाबा गगं नाथ माग, मिु नरका Baba Gangnath Marg, Munirka नई द ली, New Delhi - 110067 File No : CIC/IARMY/A/2017/163745/SD V P Mishra ….अपीलकता /Appellant
VERSUS
बनाम
CPIO,
Army Medical Corps Record Office, Lucknow - 226002. … ितवादीगण /Respondent
| RTI application filed on |
: |
24/03/2017 |
| CPIO replied on |
: |
18/04/2017 |
| First appeal filed on |
: |
12/05/2017 |
| First Appellate Authority order |
: |
03/06/2017 |
| Second Appeal dated |
: |
05/09/2017 |
| Date of Hearing |
: |
26/02/2019 |
| Date of Decision |
: |
26/02/2019 |
Information sought:
The Appellant sought information regarding policy/ROI applicable for posting of
RT JCO's of AMC, and procedure for redressal of grievance in case of violation of
ROI by AMC records.
Grounds for the Second Appeal:
The CPIO has not provided the desired information.
Relevant Facts emerging during Hearing:
The following were present:-
Appellant: Not present.
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Respondent: Lt Col Jaswinder Singh, SRO & CPIO, Army Medical Corps Record Office, Lucknow present through VC.
CPIO submitted that appropriate reply has been provided on the RTI Application. He further submitted that on identical contents of the RTI Application, Commission has already decided a matter on 06.09.2018 vide File No. CIC/IARMY/A/2017/163812/SD.
Decision
Commission has gone through the case records and observes that CPIO has provided appropriate reply stating that the information sought is outside the purview of the RTI Act.
In view of CPIO's submission, no further action lies in the matter. The appeal is disposed of accordingly.
Divya Prakash Sinha ( द काश िस हा )
Information Commissioner ( सूचना आय ु )
Authenticated true copy
(अ भ मा णत स या पत त)
Haro Prasad Sen
Dy. Registrar
011-26106140 / haro.sen@nic.in
हरो साद सने , उप-पंजीयक
दनाकं / Date
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