AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Judges
Acts
  • BANKING REGULATION ACT 1949
  • provisions of Bankers Books Evidence Act, 1891
  • U/s 4 of the Bankers Books Evidence Act, 1891
  • section 19(1) of the Recovery of Debts and Bankruptcy Act, 1993
  • India Act, 1955 (23 of 1955)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition
Judges
Acts
  • BANKING REGULATION ACT 1949
  • provisions of Bankers Books Evidence Act, 1891
  • U/s 4 of the Bankers Books Evidence Act, 1891
  • section 19(1) of the Recovery of Debts and Bankruptcy Act, 1993
  • India Act, 1955 (23 of 1955)

    STATE BANK OF INDIA v. M/S S.K. RICE MILLS AND OTHERS SHRI

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    STATE BANK OF INDIA v. M/S S.K. RICE MILLS AND OTHERS SHRI
    (Nov 25, 2022)