Loading..
Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Judges
  • Mr. Justice Adarsh Kumar Goel
  • Mr. Justice Sudhir Agarwal
  • Mr. Justice Dinesh Kumar Singh
  • Dr. A. Senthil Vel
  • Dr. Vijay Kulkarni
Acts
  • provisions of 'The Haryana Water Resources (Conservation, Regulation and Management) Authority (Amendment) Act, 2022'
  • section 24, Punishable under section 43 & 48 of Water (Prevention & Control of Pollution), Act 1974
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

NA

Judges
  • Mr. Justice Adarsh Kumar Goel
  • Mr. Justice Sudhir Agarwal
  • Mr. Justice Dinesh Kumar Singh
  • Dr. A. Senthil Vel
  • Dr. Vijay Kulkarni
Acts
  • provisions of 'The Haryana Water Resources (Conservation, Regulation and Management) Authority (Amendment) Act, 2022'
  • section 24, Punishable under section 43 & 48 of Water (Prevention & Control of Pollution), Act 1974
See more information ...
Smart Summary

National Green Tribunal (Principal Bench, New Delhi) — Summary of Order (19.04.2022)

Factual and Procedural Background

The application was filed by the applicant, Sukhwanti, alleging that treated wastewater from the 6 MLD Sewage Treatment Plant (STP) at Dhani Gram (Barwala), District Hisar, Haryana, was being discharged onto the applicant's land and adjoining lands. The alleged discharges were said to have caused crop damage, groundwater contamination, livestock deaths and loss of soil fertility.

In response, a joint Committee (CPCB, State Pollution Control Board (HSPCB) and SDM, Barwala) was directed to report. The initial joint report (27.11.2019) acknowledged deficiencies and made recommendations for remedial action. The Tribunal considered further reports and progress on multiple dates (including 21.01.2020, 09.10.2020, 18.06.2021 and the hearing on 19.04.2022), during which the State PCB and other authorities filed detailed status reports (including HSPCB reports dated 30.03.2022 and Urban Local Bodies Department report dated 18.04.2022).

Actions recorded in the procedural history include: refusal of consent to operate for the Barwala STP by HSPCB, initiation of prosecution processes and imposition of interim environmental compensation by HSPCB on PHED, directions for PHED to undertake short-term and long-term remedial measures, and directions to monitor and file compliance reports by specified timelines. The Tribunal ultimately recorded further directions and disposed of the application and the related I.A. No. 230/2021.

Legal Issues Presented

The opinion addresses a procedural matter and does not frame distinct legal issues.

Arguments of the Parties

Applicant's Arguments (as recorded)

  • The applicant's counsel submitted that improvements had been proposed up to 30.04.2021 but no further status report showed implementation of such improvements.
  • The applicant's counsel raised concerns about the unclear status of prosecution initiated and uncertainty regarding whether the applicant's land had suffered damage and, if so, the extent of such damage.
  • The applicant's counsel noted that while it was stated that sewage discharge was not seen on the applicant's fields, the reports did not state where the effluent was being discharged, and there were contradictory figures for effluent quantities received.
  • The applicant's counsel observed that no concrete plan was provided for laying pipelines, storing effluent in a pond, or utilization; and stressed the need for an agreement with the Thermal Power Plant for treated water use and enforcement of mandatory use under the Notification.

Respondent / State Arguments (as recorded)

  • Counsel for the State (Haryana) submitted that despite an agreement, the thermal power plant was not using treated water because its quality was not up to the required standard.
  • State submissions (through HSPCB and Urban Local Bodies Department reports) described action plans for rectification/upgradation of the Barwala STP, timelines for upgrading BOD standards, creation/utilization of an oxidation pond, proposals for prosecution, and imposition of Environmental Compensation on PHED for non-compliance.

Table of Precedents Cited

Precedent Rule or Principle Cited For Application by the Court
Suraj Pradip Ajmera vs. Aurangabad Municipal Corporation (OA No. 29/2020) — Tribunal order (referenced, order dated 09.03.2022) Encouraging high-level inter-departmental interaction (Chief Secretary level) to consider laying pipelines from STPs to industrial areas and other strategies for reuse of treated sewage; involving industry associations and technical experts to develop viable reuse models. The Tribunal cited this order as an example of coordinating State-level agencies, CPCB and industry stakeholders to maximize reuse of treated sewage and suggested similar coordination for Haryana (identifying potential industrial users, pipelines, and other strategies).
Delhi Jal Board v. National Campaign for Dignity & Rights of Sewerage & Allied Workers, (2011) 8 SCC 568 (Supreme Court) Requirement for States to put in place effective mechanisms to ensure the safety of workers employed for maintaining and cleaning sewage systems. The Tribunal recalled this Supreme Court direction and directed the State authorities to ensure worker safety mechanisms for sewerage maintenance and cleaning in Haryana.
Paryavaran Suraksha Samiti & Anr. vs Union of India & Ors., (2017) 5 SCC 326 Requirement that States/UTs give consolidated reports concerning compliance with directions of the Supreme Court in that matter (i.e., reporting and compliance mechanisms to be put in place and monitored). The Tribunal directed CPCB to design a format and coordinate with States/UTs for consolidated reporting on compliance (on the pattern of the present HSPCB report) and reiterated the requirement for consolidated reports by States/UTs.

Court's Reasoning and Analysis

The Tribunal proceeded by reviewing records of inspections, joint committee reports and repeated status reports filed by HSPCB, PHED and Urban Local Bodies. The analysis followed these steps (as recorded):

  1. Fact-finding and identification of deficiencies: The joint Committee (CPCB, HSPCB, SDM) report (27.11.2019) acknowledged operational deficiencies at the Barwala STP and recommended remedial measures (improve O&M, provide suitable drainage network, stop discharge onto fields, compensation to complainant, levy environmental compensation, and explore reuse by nearby Rajiv Gandhi Thermal Power Station).
  2. Assessment of remedial measures and timelines: The Tribunal considered subsequent State PCB and PHED reports (18.09.2020; 12.04.2021; 30.03.2022; 18.04.2022) detailing short-term and long-term action plans, including construction of an oxidation pond, upgradation of STP technology (from MBBR to incorporate tertiary treatment/chlorination to meet BOD <10 mg/l), tendering and estimated completion timelines (e.g., upgradation by 31.12.2023), and identification of gaps in treatment capacity across Haryana.
  3. Regulatory enforcement and penalties: HSPCB reported imposition of Interim Environmental Compensation (Rs. 3,24,99,600/-) and larger amounts imposed more generally (Rs. 9.74 Cr on STPs; whole-state industry amounts noted), and indicated sanction for prosecutions under the Water (Prevention & Control of Pollution) Act, 1974. The Tribunal accepted recovery of compensation to be used for restoration of environment and allowed HSPCB to proceed with prosecutions.
  4. Standards and compliance focus: The Tribunal emphasised that STPs must meet standards including Faecal Coliform (FC) and BOD limits; it noted that even where BOD standards are being met, FC remains a problem for many STPs. The Tribunal directed that treated sewage be utilized for non-potable purposes and that timelines for linking Barwala STP output to the Thermal Power Plant should not exceed six months (from an earlier order).
  5. Systemic planning and monitoring: Given recurring and state-wide gaps (disposal into drains, gaps between sewage generation and treatment capacity, under-utilization of STPs, and non-compliance categories), the Tribunal directed CPCB to assist HSPCB in performance analysis and in identifying potential bulk users and industrial clusters for maximising reuse. The Tribunal relied on other Tribunal and Supreme Court directions to frame monitoring and reporting obligations (e.g., consolidated reporting as per Paryavaran Suraksha Samiti; interactions at Chief Secretary level as in Suraj Ajmera).
  6. Worker safety: The Tribunal flagged the serious issue of sewer-cleaning accidents and invoked the Supreme Court's directions in Delhi Jal Board to require effective safety mechanisms for sewerage and sewage-cleaning workers.
  7. Disposition conditioned on compliance: On the basis of the reports and remedial plans (including timelines for upgradation, prosecutions, compensation deposit and utilization plans), the Tribunal set specific monitoring and reporting directions (e.g., compliance report to be filed in four months) and ordered the application disposed subject to those directions.

Holding and Implications

HOLDING: The Tribunal recorded specific directions to State authorities and institutional bodies and DISPOSED OF the Original Application No. 887/2019 and I.A. No. 230/2021, subject to the directions recorded in the order.

Direct effects and implications (as recorded in the order):

  • Barwala (6 MLD) STP: PHED must improve operation and maintenance; the STP must be made compliant (including meeting FC standards) so that treated water can be safely used by the Rajiv Gandhi Thermal Power Plant and for irrigation without causing damage to crops. Upgradation for stricter BOD standards was directed with specified timelines (upgradation of Barwala STP referenced to be completed by 31.12.2023 in HSPCB reports).
  • Compensation and enforcement: Environmental compensation already levied was to be deposited with the State PCB for restoration of the environment. Additional Chief Secretary, PHED, was made responsible to deposit specified compensation within one month (as previously directed). HSPCB may proceed with prosecutions (sanction obtained) and recover damages from erring officers and take departmental action where appropriate.
  • State-wide planning and upgradation: HSPCB/PHED/UD/other departments to review and implement action plans for rectification/upgradation of non-complying STPs (timelines and schedules provided in the reports). Several STPs across the State were placed into categories with action plans (Annexures reproduced in the record) and target dates for upgradation and commissioning.
  • Monitoring, reuse and coordination: CPCB was directed to assist HSPCB in performance analysis of STPs (particularly FC compliance), identify potential industrial and bulk users, and coordinate implementation of reuse strategies. The Tribunal endorsed inter-departmental coordination (Urban Development, Power, Water Resource Authority) to ensure treated sewage utilization and to explore pipeline connections to industries as appropriate.
  • Worker safety: State authorities were reminded to implement mechanisms to ensure safety of sewerage workers, in line with the Supreme Court's directions.
  • Reporting and follow-up: HSPCB was directed to file a compliance report within four months with the Registrar General of NGT (via judicial-ngt@gov.in) in searchable/OCR PDF format. The Tribunal directed that copies of the order be forwarded to the Chief Secretary, Haryana; Secretary, Urban Development; Secretary, Power; Chairman, Water Resource Authority, Haryana; CPCB; Chief Secretaries of all States/UTs; and all State PCBs/PCCs for compliance.

Broader precedent-setting: The Tribunal's order applies established Supreme Court directions and earlier Tribunal practice to the facts of this case, but the order principally implements remedial, monitoring and enforcement measures specific to the State of Haryana and the STP network rather than establishing new legal principles beyond those referenced.

Show full summary ...

    SUKHWANTI v. THE STATE OF HARYANA

    Item No. 01 (Court No. 1)

    BEFORE THE NATIONAL GREEN TRIBUNAL

    PRINCIPAL BENCH, NEW DELHI

    (By Video Conferencing) Original Application No. 887/2019 (I.A. No. 230/2021)

    (With reports dated 30.03.2022 & 18.04.2022) Sukhwanti Applicant

    Versus

    State of Haryana & Ors. Respondent(s) Date of hearing: 19.04.2022

    CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON HON'BLE MR. JUSTICE SUDHIR AGARWAL, JUDICIAL MEMBER HON'BLE MR. JUSTICE DINESH KUMAR SINGH, JUDICIAL MEMBER HON'BLE PROF. A. SENTHIL VEL, EXPERT MEMBER HON'BLE DR. VIJAY KULKARNI, EXPERT MEMBER

    Applicant: Ms. Mansi Bachani, Advocate Respondent: Mr. Rahul Khurana, Advocate for the State of Haryana & HSPCB

    ORDER

    [

    1. A report was sought from a joint Committee of CPCB, State PCB and SDM, Barwala, District Hissar, Haryana, with reference to the allegation that waste water was being discharged from the Sewage Treatment Plant (STP) at Barwala into the land of the applicant and other adjoining lands, resulting in damage to the crops, contaminating groundwater, death of the livestock and loss of soil fertility.

    2. The matter was considered on 21.01.2020 in light of the report furnished on 27.11.2019, acknowledging the deficiencies and recommending the remedial action as follows:-

    1

    "Recommendations:

    1. PHED to improve operation and maintenance of STP and make arrangement for lying suitable drainage network for disposal of treated effluent.

    2. PHED should stop discharging treated sewage into nearby fields at the earliest and give suitable compensation to the complainant for the economic loss due to flooding of agriculture field.

    3. Environment compensation to be levied by HSPCB on PHED for period of non-compliance of Barwala STP as per approved guidelines.

    4. As per new Tariff Policy of Govt. of India on 28.01.2016 wherein it is mandated that the thermal power plant(s) including the existing plants located within 50 km radius of sewage treatment plant of Municipality / local bodies / similar organisation shall, in the order to their closeness to sewage treatment plant, mandatorily use treated sewage water produced by these bodies and the associated cost on this account be allowed as pass through in the tariff (Annexure-III). Rajiv Gandhi Thermal Power station is located nearby from STP (6-7 km). Rajiv Gandhi Thermal Power Station, Hisar may be directed to mandatorily use treated sewage water from STP as per CPHEEO guidelines on recycle and reuse of treated sewage."

    [

    3. The matter was then considered on 09.10.2020 in the light of the report of the State PCB filed on 18.09.2020, mentioning the action plan for the remedial action. It was also mentioned that proposal to initiate prosecution and recover compensation has been initiated. The Tribunal accordingly directed that further steps be taken to ensure the STP meets the standards, including those of faecal coliform and the treated sewage may be utilized for non-potable purposes. Operative part of the order is as follows:-

    "1to3..xxx………………….……….xxx……………………………….xxx

    4. The report filed on 18.09.2020 by the State PCB mentions the action plan prepared by the Public Health Engineering Department (PHED) as follows:-

    "(a) Short Term Action Plan for Disposal of Treated Effluent

    The efforts for making arrangement for disposal of treated effluent by pursuing the case with Irrigation Department for

    2

    Irrigation purpose and also arrange the nearby land of Municipal Committee, Barwala for making lagoon/ponding system for disposal of treated effluent of 6 MLD STP, Dhani Garan Road, Barwala from which farmers are ready to lift this treated effluent for Irrigation purpose.

    (b) In present scenario no treated effluent is being accumulated on the land of complainant (photographs attached).

    Long Term Action Plan for Disposal of Treated Effluent

    The existing plant which based on MBBR technology of of BOD > 30 mg/1 which will be upgraded to > 10 mg/1 by commissioning and conversion of this STP by treasury Treatment Plant (TTP) for which already an estimate has been approved for which tendering process is in progress and which will take 24 months. Once the Plant will upgrade the disposal of Treated Effluent will be started through Rajiv Gandhi Thermal Power Plant, Khedar which is 6.0 K.M. far from 6 MLD STP Dhani Garan Road, Barwala as per CPHEEO guideline on recycle and re-used on treated sewerage effluent."

    5. The action taken by the State PCB is mentioned as follows:-

    "B Action taken by the Board:

    1. Sanction for prosecution against the person responsible has been received vide letter No. 4940 dated 16.06.2020. The complaint under section 24, Punishable under section 43 & 48 of Water (Prevention & Control of Pollution), Act 1974 has been prepared and got vetted vide letter No. 5203 dated 09.09.2020 from the Legal Cell (HQ), HSPCB, Panchkula and case will be filed in the Special Environment Court, Kurukshetra against the responsible officers of PHED as soon as the court resumes its working.

    2. The Interim Environmental Compensation has been levied against the 06 MLD STP PHED, Dhani Garan, Barwala of Rs. 3,24,99,600/- vide Head Office order dated 77983 dated 13.07.2020 on account of the damage caused by the unit by discharging the environment pollutant in excess of the standard prescribed under EP Rules, 1986."

    6. The recommendations in the report are:-

    "Public Health Engineering Department through its concerned division must execute the short term and long term measures expeditiously. The District Administration and Irrigation Department may provide requisite assistance for execution of short term measures."

    7. In view of the above, let the compensation be deposited with the State PCB for restoration of the environment. The responsibility to deposit the amount will be of the Additional Chief Secretary, PHED

    3

    within one month. It will be open to the State PCB to proceed with the prosecution for which sanction has already been obtained. It will be open to the Department to recover the amount of damages from the concerned erring officers and also to take Departmental action for serious violations of environmental norms. Further remedial action may now be taken which may be monitored by the Additional Chief Secretary, PHED. The STP must meet standards, including those of fecal coliform. There should be plan for utilization of treated sewage for non-potable purposes. If such use is to be by Rajiv Gandhi Thermal Power Plant, the timeline should not exceed six months."

    4. The matter was last considered on 18.06.2021 in light of further report of the State PCB dated 12.04.2021 to the effect that an action plan has been prepared for reduction of the pollutants in the treated effluent and also for utilization of treated sewage for non-potable purposes. The Tribunal noted that though there was an agreement with Thermal Power Plant for use of the treated water which could be implemented so that fresh water, being used by the plant for industrial purposes at the cost of need for drinking purposes, could be saved.

    5. The observations of the Tribunal are as follows:-

    "7. We have heard learned Counsel for the parties. Learned counsel for the applicant submits that as per report improvement was proposed till 30.04.2021 but there is no further status report showing such improvement. Status of prosecution is also not clear. It is also not clear whether there is any damage to the land of the applicant and if so, extent of such damage. Though 50% EC has been recovered, standards for BOD, SS and FC are still not meeting. While it is stated that the discharge of sewage effluents is not seen on the fields of Applicant but it is not mentioned as to where the same is being discharged. There are contradictory figures of the quantity of effluents being received. With regard to laying pipeline, storing effluent in a pond and its utilisation, no plan is given. Agreement with Thermal Power Plant is necessary. The Power Plant has to comply with the Notification mandating use of treated sewage. PCB needs to ensure compliance by imposing necessary condition on TPP. The PCB also needs to clarify why Consent has not been granted to operator of STP as required under the Water Act. This has to be enforced for all STP Operators/Municipal Bodies.

    8. Accordingly, let further steps be taken to ensure compliance and report be filled by PCB in coordination with Urban and Public Health Departments owning the STP. Improvement in water quality be ensured by making the pollution control device effective. The compensation recovered may be utilized for restoration of the environment by preparing an action plan with the approval of the

    4

    State PCB. Further action may be initiated by the Public Health Engineering Department which may be overseen by the State PCB. A report about the compliance status as on 31.08.2021 on all aspects may be filed before the next date. Secretary UD may also file a report on overall status of performance of existing STPs, particularly with reference to compliance with FC, utilisation of treated sewage, mode of disposal of effluents, Consents granted by PCB and the gaps between Sewage generation and treatment. The reports may be filed by e-mail at judicial-ngt@gov.in preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF."

    6. In pursuance of above, further report has been filed on 18.04.2022 by the Urban Local Bodies Department apart from the report filed on 30.03.2022 by the State PCB. The report of the State PCB is as follows:-

    "2. The Status of 6 MLD STP, Barwala, Hisar.

    It is submitted that this matter was originally started due to non compliance of this STP. The consent of 6 MLD STP Dhani Gram, Barwala, Hisar has been refused by HSPCB as it is not complying with prescribed standards. The effluent sample of the said STP was collected by HSPCB on 05.01.2022 to check the compliance and it was found not complying with prescribed standards. Further, the PHED has allotted the rectifications work, but it is not found complete with respect to chlorination work to achieve Faecal Coliform standards within prescribed limits as per latest inspection conducted on 01.03.2022. Analysis results of sample collected on 01.03.2022 are awaited.

    An oxidation pond of area 4 acre and depth up to 12 feet has been constructed at Gurana Road, 5 km away from STP Barwala for utilization of treated effluent during monsoon season and crop harvesting season. Otherwise treated effluent is used by farmers. Presently, the treated effluent is not meeting requirement for utilization in Rajiv Gandhi Thermal Power Plant, Barwala because 6 MLD STP Barwala is designed for BOD 30 mg/l whereas, the thermal power plant required the water of below 10 mg/l BOD and this issue shall be taken up after the upgradation of STP.

    The PHED has also planned the work for upgradation of STPs to achieve BOD standards of 10 mg/l and upgradation shall be completed by 31.12.2023.

    3. Gap between quantum of sewage generation and treatment in Haryana.

    The State of Haryana can be divided into 3 areas for better understanding and quantum of estimated sewage is given herein after.

    5

    i. Ghaggar catchment area

    291 MLD sewage is generated in 27 towns having outfall in river Ghaggar. There are 62 STPs of 535 MLD treatment capacity in this area so there is excess installed treatment capacity.

    ii. Yamuna catchment area

    1086 MLD sewage is generated in 34 towns having outfall in river Yamuna. There are 59 STPs of 1074 MLD treatment capacity in this area.

    But, there is Gap of 240.5 MLD in the installed treatment capacity at present in comparison to requirement i.e. sewage generation in some towns in catchment of River Yamuna i.e. Samalkha (0.56 MLD), Beri (0.15 MLD), Palwal (9.3 MLD), Faridabad (144.5 MLD) and Gurugram (86 MLD). So, to bridge the GAP, 11 STPs of 273.5 MLD capacity are being constructed and most of them shall be completed by end of year 2023. Detail of each STP is given as under:-

    Sr. No. Name of the Town/city Executing Deptt. Timelines Latest progress
    River Yamuna
    1 2 MLD STP at Beri, Jhajjar PHED 31.03.2022 97%
    2 10 MLD STP at Kithwari, Palwal ULBD 31.03.2022 64%
    3 15 MLD STP at Jodhpur Road, Palwal ULBD 31.03.2022 66%
    4 2.5 MLD STP at Ferozpur, ULBD 31.03.2022 69%
    5 20 MLD STP at Jhazgarh, Gurugram GMDA 30.06.2023 28%
    6 2 MLD STP at Dhankot, Gurugram GMDA 31.12.2022 0%
    7 2 MLD STP at Bajghera, Gurugram GMDA 30.09.2022 21%
    8 80 MLD STP at Mirjapur, Faridabad ULBD 30.11.2023 36%
    9 100 MLD STP at Partapgarh, Faridabad ULBD 30.11.2023 40%
    10 10 MLD STP at Faridabad, sector- 21 ULBD 30.11.2022 52%
    11 30 MLD STP at Faridabad HSVP 30.06.2022 74%
    Total 273.5

    iii. Other areas

    117 MLD sewage is generated in 35 towns falling in areas other than river catchment. There are 35 STPs of 225 MLD treatment

    6

    capacity and there is excess installed capacity at present in this area.

    The townwise detail of sewage generated and installed capacity in the State of Haryana is enclosed as (Annexure-1).

    4. Compliance status of operational STPs in Haryana:-

    The regular monitoring of STPs is being done and samples collected. Based on the analysis report, compliance status is given herein after.

    i. STPs in catchment of River Ghaggar

    There are total 62 STPs installed in the catchment of river Ghaggar with the capacity of 535 MLD. As per latest status, 20 STPs do not meet the prescribed standards.

    ii. STPs in catchment of River Yamuna

    There are total 59 STPs installed in the catchment of river Yamuna with the capacity of 1074 MLD. As per latest status,

    17 STPs do not meet the prescribed standards.

    iii. STPs in other Areas

    35 STPs of 225 MLD capacity are installed in the other areas not falling in the catchment of rivers. Out of these 19 STPs do not meet the prescribed standards.

    The HSPCB has filed prosecution cases against responsible officers in the past and has started process of initiation of prosecution cases against responsible

    authorities for non complying STPs. The details of all existing STPs and action taken by board are enclosed as Annexure-2.

    5. Consent status of STPs

    The 123 STPs are operating with consent of the board and consent has been refused to 12 STPs. The 5 STPs have applied for consent and case is under process. 16 STPs have not applied for consent. The consent status of each STP has been given in Annexure-2.

    6. Under construction STPs

    The new STPs are being constructed to replace the existing STPs or meet with increasing requirements of sewage treatment. All STPs are being constructed with SBR technology to meet the stringent standards of 10 mg/l BOD value. 29 STPs of 412.25 MLD capacity is being constructed in Haryana and detail of each STP is given as under:-

    Sr. No. Name of the Town/city Executin g Deptt. Timelines Latest progress Remarks
    River Ghaggar

    7

    1 12 MLD STP at 12 Cross Road, Ambala ULBD 31.01.2023 35% New
    2 0.75 MLD STP at Khatoli ULBD 31.10.2021 100% New
    3 0.75 MLD STP at Billa ULBD 31.10.2021 100% New
    4 12 MLD STP at Khuda Khurd, Ambala ULBD 31.01.2023 40% New
    5 10 MLD STP at Babyal ULBD 31.03.2022 95% New
    6 7.5 MLD STP at Shahpur Machhonda ULBD 31.08.2022 50% New
    7 1.5 MLD STP at Saketri- STP ULBD 31.03.2022 82% New
    8 7.5 MLD STP at Sirsa HSVP 31.01.2022 100% New
    9 0.75 MLD STP at Sukhdarshanapur ULBD 31.07.2021 100% New
    10 2 MLD STP at Uchana PHED 30.06.2022 82% Replacement
    11 1 MLD STP at Ramgarh, PKL ULBD 31.03.2022 84% New
    Total 55.75 MLD
    River Yamuna
    1 8 MLD STP at Shiv Colony, Karnal ULBD 31.07.2022 91% Replacement
    2 20 MLD STP at Phooshgarh, Karnal ULBD 31.05.2022 92% New
    3 12 MLD STP at Garhi Bohar, Rohak ULBD 31.03.2022 97% New
    4 15 MLD STP at Peer Bodhi, Rohak ULBD 30.09.2022 60% New
    5 10 MLD STP at Faridabad, sector-21 ULBD 30.11.2022 52% New
    6 10 MLD STP at Kithwari ULBD 31.03.2022 64% Replacement
    7 15 MLD STP at Jodhpur Road, Palwal ULBD 31.03.2022 66% Replacement
    8 2.5 MLD STP at Ferozpur, Palwal ULBD 31.03.2022 69% Replacement
    9 15 MLD STP at Sonepat (Aterna) HSVP 30.06.2022 66% New
    10 3 MLD STP at Murthal Sonepat ULBD 31.12.2022 34% New
    11 20 MLD STP at Jhazgarh GMDA 30.06.2022 28% New
    12 2 MLD STP at Dhankot, Gurugram Panchaya ts/GMDA 31.12.2022 0% New
    13 2 MLD STP at Bajghera Panchaya ts/GMDA 30.09.2022 21% New
    14 10 MLD STP at Rohtak HSVP 30.06.2022 92% New
    15 80 MLD STP at Mirjapur, Faridabad ULBD 30.11.2022 36% Replacement
    16 100 MLD STP at Partapgarh, Faridabad ULBD 30.11.2022 40% Replacement
    17 30 MLD STP at Faridabad HSVP 30.06.2022 74% New

    8

    18 2 MLD STP at Beri PHED 31.03.2022 97% Replacement
    Total 356.5 MLD

    Under upgradation STPs

    The existing STPs are being upgraded to meet with stringent standards. The additional components/machinery are being added. The STPs are operating on MBBR technology but now tertiary treatment is being added along with chlorination. 5 existing STPs of 50 MLD capacity are being upgraded as per detail given as under:-

    Sr. Name of the Deptt. Present Technology of Timelines Latest No. towns/city capacity present STP and progress (in MLD) proposed technology

    after upgradation

    River Ghaggar

    catchment

    MBBR

    1 Fatehabad PHED 10 MBBR+TT+ 31.03.2022 87% Chlorination

    MBBR Completed

    MBBR+TT+ and trial

    2 Tohana PHED 10 Chlorination 31.01.2022 run upto

    12.05.2022

    Technology of Latest Present

    Sr. Name of the present STP and progress Deptt. capacity

    No. towns/city proposed technology Timelines

    (in MLD) after upgradation Total 20

    River Yamuna catchment

    Sector-25, 92%

    1 Rohtak HSVP 10 UASB/SBR 30.06.2022 Sector-36, 98%

    2 Bahadurgarh HSVP 10 EPA/SBR 30.06.2022 Singhpura, ULBD 10 MBBR+TT+ 31.03.2022 98%

    3 Rohtak Chlorination

    Total capacity 30

    8. Utilization of treated sewage

    There are 156 STPs of capacity 1834.2 MLD. Status of STPs in the state of Haryana with respect to mode of disposal is enclosed as Annexure-3. Most of STPs discharge effluent in drains after treatment.

    The State is also in the process to set up system to reuse the treated sewage. The Irrigation Department has submitted the progress report regarding projects of utilization of treated sewage of STPs. The details are as under:-

    9

    The Govt. has accorded approval to the consolidated project (Ghaggar and Yamuna Action Plan) on 04.01.2020 for Rs. 1098.25 Crore.

    Out of these, 35 STPs (20 in Yamuna and 15 in Ghaggar) have been selected for installing micro irrigation system with combined treatment capacity of 338.85 MLD and a project has been sanctioned by Govt. of India namely "STP Micro Irrigation Project under NABARD assisted Micro Irrigation Fund" for Rs. 490 Crores and shall be completed by 2023-

    24.

    The Administrative Approval of 28 STPs has been accorded by the Govt.

    Tenders for around 21 STPs have been floated and tenders for 11 STPs have been approved. Work of these STPs is likely to be started shortly. Estimate of remaining STPs is under process and tender will be called soon. Regarding remaining STPs, the five years action plan will be prepared soon.

    The list of projects in 35 STPs is given as under:-

    Sr. No. Name of District Name of STP Capacity of STP (in MLD) Treatment technology
    1 Ambala Barara 6 MBBR
    2 Ambala Naraingarh 5 MBBR
    3 Hisar Hansi 12.5 MBBR
    4 Hisar Hisar sec-3 10 MBBR
    5 Jind Narwana 5 MBBR
    6 Kaithal Gulha 10 SBR
    7 Kaithal Kaithal 10 SBR
    8 Fatehabad Fatehabad 10 MBBR
    9 Fatehabad Tohana 10 MBBR
    10 Fatehabad Jakhal 3 SBR
    11 Fatehabad Ratia 6.5 MBBR
    12 Panchkula Kalka 4.75 MBBR
    13 Panchkula Pinjor 5 MBBR
    14 Sirsa Sirsa 15 SBR
    15 Panipat Panipat 25 SBR
    16 Charkhi Dadri Charkhi Dadri 5 MBBR
    17 Bhiwani Badra 10 MBBR
    18 Gurugram Behrampur 60 MBBR
    19 Jhajjar Jhajjar 6.5 MBBR
    20 Jhajjar Salhwas 5 MBBR
    21 Rewari Rewari 6.5 MBBR
    22 Rewari Rewari 8 MBBR with Dual Mode Filter
    23 Mahendargarh Nangal Chaudhary 6.5 MBBR
    24 Mahendargarh Narnaul 7.5 MBBR
    25 Rohtak Rohtak 10 MBBR
    26 Bhiwani Kairu 10 MBBR
    27 Jind Jind 15 MBBR
    28 Karnal Karnal 10 MBBR

    10

    29 Karnal Karnal 8 MBBR
    30 Yamuna Nagar Radaur 3.5 MBBR
    31 Faridabad Ballabgarh 18 MBBR
    32 Mewat Punhana 4.5 MBBR
    33 Mewat Nuh 3.6 MBBR
    34 Palwal Hathin 4.5 MBBR
    35 Sonipat Sector-23 10 MBBR
    TOTAL 338.85

    9. Action plan for non complying STPs.

    The stringent standards have been fixed by HSPCB and the norm for Faecal Coliform has been fixed as 100 MPN/100 ML w.e.f. 02.07.2020. The facility for treatment of Faecal Coliform has been set up at 73 STPs and these are complying. The action plan for rest of the STPs is enclosed as Annexure-4. 25 STPs are complying the BOD of 10 mg/l but not complying with norm of Faecal Coliform < 100 MPN/100 ML. However, 43 STPs are

    complying norm of 30 mg/l BOD but non complying as per latest fixed norms. 13 STPs are do not meet even the BOD norm of 30 mg/l.

    10. Environment Compensation imposed.

    The HSPCB has imposed Environment Compensation of Rs.

    77.54 Cr. On industries and Rs. 9.74 Cr. on STPs. The Rs.

    30.05 Cr. has been received and Rs. 51.03 Cr. is pending for receiving. The action plan shall be proposed for the same.

    11. Water Quality of drains.

    The status of water quality of drains is being monitored on regular basis. There are 12 drains falling in catchment of river Ghaggar and 11 drains in Yamuna catchment which carry polluted effluent into the river. The trend for last 2 years is enclosed as Annexure-5&6.

    12. Conclusion

    6 MLD STP at Dhani Gram, Barwala, Hisar shall be upgraded to achieve stringent norms by 31.12.2023 and water shall be utilized for Irrigation. GAP in installed treatment capacity in catchment of River Yamuna in Samalkha, Beri, Palwal, Faridabad and Gurugram shall be cover by year Dec, 2022. Action plan regarding utilization of treated effluent from STPs in Irrigation has been framed and its shall be utilized by Mar, 2024 for 35 STPs.

    Action plan for upgradation/rectification is under way for non complying STPs.

    HSPCB has already filed prosecution for 8 STPs and is in the process of filing prosecution for rest of the non complying STPs."

    11

    7. Data given in Annexures to the report is also reproduced below:

    Annexure-1

    "Status of Estimation of sewage generated and treatment capacity of each town in the State of Haryana Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity 2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    Ghaggar Catchment

    1 Ambala Naraingarh PHED/HS VP 28049 3.79 3.00 1.70 1 3 0 0 1 1 0
    2 Ambala PHED/HS VP/ULBD 375009 50.63 40.50 22.10 12 44 4 41.5 1 5 0
    3 Fatehabad Ratia PHED 42442 5.73 4.58 4.50 1 6.5 0 0 0 0 0
    4 Tohana PHED 72967 9.85 7.88 8.20 1 10 0 0 0 0 0
    5 Jhakal Mandi PHED 8897 1.20 0.96 1.50 1 3 0 0 0 0 0
    6 Fatehabad PHED 102163 13.79 11.03 14.00 4 33 0 0 0 0 0
    7 Hisar Hisar PHED/HS VP/ULBD 350744 47.35 37.88 50.00 5 82 0 0 3 20 0
    8 Narnaund PHED 19697 2.66 2.13 2.15 1 4 0 0 0 0 0
    9 Jind Narwana PHED 70932 9.58 7.66 7.03 3 9.25 0 0 0 0 0
    10 Uchana PHED 19210 2.59 2.07 2.75 2 3.5 1 2 0 0 0
    11 Jind PHED/HS VP 191457 25.85 20.68 20.00 4 37 0 0 1 5 0
    12 Safidon PHED 39673 5.36 4.28 3.20 1 9 0 0 0 0 0
    13 Kaithal Cheeka PHED 47851 6.46 5.17 5.50 1 10 0 0 0 0 0
    14 Kaithal PHED/HS VP 178023 24.03 19.23 21.50 4 37.5 0 0 0 0 0
    15 Kalayat PHED 21317 2.88 2.30 3.50 1 5 0 0 0 0 0
    16 Pundri PHED 23184 3.13 2.50 3.25 1 3.5 0 0 0 0 0
    17 Kurukshetra Shahbad PHED 52341 7.07 5.65 6.50 1 11.5 0 0 0 0 0
    18 Pehowa PHED 47729 6.44 5.15 5.50 1 8 0 0 0 0 0

    12

    Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity

    2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    19 Thanesar PHED/HS 177245 23.93 19.14 18.00 2 40 0 0 0 0 0

    VP

    20 Panchkula Kalka PHED 37136 5.01 4.01 2.55 2 4.75 0 0 0 0 0

    21 Pinjore PHED 32747 4.42 3.54 3.50 1 5 0 0 0 0 0

    22 Panchkula PHED/HS 317476 34.74 34.74 4 81 5 4.75 1 8 0 VP/ULBD/

    Garrison

    23 Sirsa Mandi Dabwali PHED 60402 8.15 6.52 13.50 1 16.5 1 7.5 0 0 0

    24 Kalanwali PHED 25241 3.41 2.73 2.50 1 9.5 0 0 0 0 0

    25 Sirsa PHED/HS 263476 35.57 28.46 29.50 4 45 0 0 0 0 0

    VP

    26 Rania PHED 36264 4.90 3.92 2.60 1 6 0 0 0 0 0

    27 Ellenabad PHED 52864 7.14 5.71 6.00 1 7.5 0 0 0 0 0

    2694537 320.90 291.43 295.77 62 535 11 55.75 7 39 0.00

    Yamuna catchment

    1 Yamuna nagar Jagadhri PHED 156118 21.08 16.86 18.5 1 24 0 0 0 0 0

    2 Yamunanagar PHED 271338 36.63 29.30 43.70 4 65 0 0 0 0 0

    3 Radaur PHED 17113 2.31 1.85 2.00 1 3.5 0 0 0 0 0

    4 Chhachhrauli PHED 13166 1.78 1.42 1.75 1 3 0 0 0 0 0

    5 Ladwa PHED 36064 4.87 3.89 5.00 1 7 0 0 0 0 0

    6 Karnal Nilokheri PHED 21702 2.93 2.34 3.50 1 6 0 0 0 0 0

    7 Taraori PHED 31387 4.24 3.39 3.80 1 5.5 0 0 0 0 0

    8 Indri PHED 21832 2.95 2.36 2.35 1 4 0 0 0 0 0

    9 Karnal ULBD 454437 58 44.59 44.59 3 68 2 28 0 0 0

    10 Nissing PHED 21095 2.85 2.28 2.30 1 4 0 0 0 0 0

    11 Gharaunda PHED 45746 6.18 4.94 4.70 1 7 0 0 0 0 0

    13

    12 Panipat Panipat PHED 757432 102.25 81.80 42.00 6 120.8 0 0 2 40 0

    Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity

    2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    /HSVP/UL

    BD

    13 Samalkha PHED 51489 6.95 5.56 4.00 1 5 0 0 0 0 0.56

    14 Sonipat Gohana PHED 82036 11.07 8.86 8.72 2 11.3 0 0 0 0 0

    15 Ganaur PHED 45932 6.20 4.96 5.50 1 7 0 0 0 0 0

    16 Sonepat ULBD/HS 447270 48.3 48.3 3 62.5 2 18 0 0 0

    VP

    17 Kharkhoda PHED 29191 3.94 3.15 2.00 1 4.5 0 0 0 0 0

    18 Rohtak Maham PHED 25574 3.45 2.76 2.65 1 5 0 0 0 0 0

    19 Rohtak PHED/HS 585988 79.11 63.29 49.70 5 93.5 4 47 0 0 0 VP/ULBD

    20 Kalanaur PHED 28143 3.80 3.04 2.50 1 3.5 0 0 0 0 0

    21 Sampla PHED 25673 3.47 2.77 2.66 1 4 0 0 0 0 0

    22 Jhajjar Beri PHED 19953 2.69 2.15 1.72 1 2 1 2 0 0 0.154

    23 Bahadurgarh PHED/HS 251291 33.92 27.14 22.60 3 64 0 0 0 0 0

    VP

    24 Jhajjar PHED 60677 8.19 6.55 6.45 2 10.5 0 0 0 0 0

    25 Gurugram Taoru PHED 30216 4.08 3.26 2.60 1 4.5 0 0 0 0 0

    26 Gurugram GMDA/UL 1626954 474 474 5 388 1 20 1 25 86

    BD

    Panchaya 0 0 2 4 0 0 0 ts

    MCG 0 0 0 0 0 0 0

    27 Nuh PHED 21740 2.93 2.35 2.30 1 3.6 0 0 0 0 0

    14

    28 Mewat Ferozepur jhirka PHED 33092 4.47 3.57 2.45 1 5 0 0 0 0 0

    29 Punahana PHED 33073 4.46 3.57 1.25 1 4.5 0 0 0 0 0

    30 Faridabad Faridabad MCF/HSV 1832618 197 197 2 52.5 4 220 0 0 144.5

    Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity

    2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    P

    31 Palwal Palwal PHED 170197 22.98 18.38 9.00 1 9 3 27.5 0 0 9.381

    32 Hathin PHED 17404 2.35 1.88 2.08 1 4.5 0 0 0 0 0

    33 Hassan Pur PHED 14917 2.01 1.61 1.25 1 3 0 0 0 0 0

    34 Hodal PHED 64689 8.73 6.99 4.60 1 9 0 0 0 0 0

    Total 7345546.3 402.88 1086.19 1027.52 59 1074.2 19 366.5 3 65 240.59

    3

    Other areas

    1 Gurugram Sohna, Gurgaon PHED 44739 6.04 4.83 4.50 1 6 0

    2 Pataudi, PHED 23325 3.15 2.52 2.70 1 4.5 0 Gurgaon

    3 Farrukhnagar, PHED 15438 2.08 1.67 1.85 1 3 0 Gurgaon

    4 Haily Mandi, PHED 23883 3.22 2.58 2.90 1 5.5 0 Gurgaon

    21426 2.89 2.31 2.30 1 4 0

    5 Jind Julana, Jind PHED

    6 Bhiwani Dhana Road, PHED 223976 30.24 24.19 38.00 4 50 0 Bhiwani

    7 Bhiwani PHED

    8 Bhiwani PHED

    9 Bhiwani PHED

    15

    10 Charkhi Dadri, PHED 64359 8.69 6.95 6.00 2 10 0 Bhiwani

    11 Chirya Road, PHED Charkhi Dadri, Bhiwani

    Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity

    2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    12 Bawani Khera, PHED 23178 3.13 2.50 2.00 1 4.50 0 Bhiwani

    13 Loharu, Bhiwani PHED 15921 2.15 1.72 2.00 1 3.50 0

    14 Tosham, PHED 17775 2.40 1.92 1.62 1 3 0 Bhiwani

    15 Siwani, Bhiwani PHED 21869 2.95 2.36 2.75 1 14 0

    16 Bhiwani HSVP

    17 Mohindergarh Mohindergarh PHED 33275 4.49 3.59 2.50 1 6.5 0

    18 Ateli Mandi, PHED 8704 1.17 0.94 1.16 1 2 0 Mohindergarh

    19 Kanina, PHED 14839 2.00 1.60 0.89 1 3 0 Mohindergarh

    20 Rewari Road, PHED 85202 11.50 9.20 5.00 2 13.5 0 Narnaul,

    Mohindergarh

    21 Near Chinkara Rest House, Rewari Road, Narnaul

    22 Rewari Bawal, Rewari PHED 19165 2.59 2.07 2.00 1 3 0

    16

    23 Rewari PHED 163388 22.06 17.65 20.00 3 30.5 0

    24 Rewari PHED

    25 Rewari PHED

    26 Dharuhera PHED 34665 4.68 3.74 4.00 1 9.5 0

    Sr. District Name of Town Name of Present Water Sewage Actual No. & Treatment Capacity (in MID) GAPs in No. Deptt. population Consump Generate discharge Existing Under Proposed treatment as in 2021 tion in d (in reaching to construction capacity

    2021 (in MID) STPs in No. Cap. No. Cap. No. Cap. at present

    MID) 2021 MID

    27 Kosli, Rewari PHED 11389 1.54 1.23 2.00 1 3 0

    28 Dharuhera HSVP 1 0

    5

    29 Ambala Barara, Ambala PHED 24613 3.32 2.66 2.34 1 4 0

    30 Karnal Assandh, Karnal PHED 33201 4.48 3.59 3.80 1 5 0

    31 Hisar Dhani Gram, PHED

    49562 6.69 5.35 4.50 1 6 0

    Barwala, Hisar

    32 Uklana, Hisar PHED 15101 2.04 1.63 3.50 1 6.5 0

    33 Hansi, Hisar PHED 99126 13.38 10.71 13.00 3 19.00 0

    34 Dhani Kushal, PHED Bhiwani Road,

    Hansi

    35 Lalpura- Jind PHED Road, Hansi

    Total -35 1088118 146.90 117.52 131.31 35 224.5 0

    17

    Annexure-2 Consent/ Compliance status of existing STPs as per latest samples in the State of Haryana

    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    River Ghaggar
    Ambala
    1 3.00 MLD STP Naya Gaon , Unit.I , Ambala City PHED 30.01.2022 Complying except Faecal Coliform 8 200 Consent granted Legal action under process and is at various stages of process.
    2 3.25 MLD STP Naya Gaon , Unit.II Ambala City PHED 29.01.2022 Non- Complying 18 600 Consent granted Legal action under process and is at various stages of process.
    3 5 MLD Baldev Nagar , Unit.I , Ambala City PHED 28.01.2022 Non- Complying 16 400 Consent granted Legal action under process and is at various stages of process.
    4 3.25 Baldev Nagar , Unit.II ,Ambala City PHED 28.01.2022 Non- Complying 12 600 Consent granted Legal action under process and is at various stages of process.
    5 5 MLD Moti Nagar, Unit.I , Ambala City PHED 29.01.2022 Non- Complying 16 800 Consent granted Legal action under process
    6 5 MLD STP Moti Nagar, Unit.II , Ambala City PHED 29.01.2022 Non- Complying 12 400 Consent granted Legal action under process and is at various stages of process.
    7 6 MLD STP Modal Town, Ambala City PHED 29.01.2022 Non- Complying 14 300 Consent granted Legal action under process and is at various stages of process.

    18

    8 3.25 Nasirpur Ambala City PHED 29.01.2022 Non- Complying 14 800 Consent granted Legal action under process and is at various stages of process.
    9 0.25 MLD Sadopur , Ambala PHED 29.01.2022 Complying 7 70 Consent granted --
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    10 3.00 MLD Devi Nagar , Ambala City PHED 28.01.2022 Non- Complying 14 800 Consent granted Legal action under process and is at various stages of process.
    11 3 MLD SIP Nariangarh, Ambala PHED 24.01.2022 Complying except Faecal Coliform 6.8 200 Consent granted Legal action under process and is at various stages of process.
    12 2 MLD SIP Sec.7 , Urban Estate , Ambala City Ambala HSVP 24.01.2022 Complying 7 20 Consent granted --
    13 5 MLD SIP Ambala Complying Consent granted --
    Kurukshetra
    14 25 MLD SIP Ihanesar, Kurukshetra PHED 06.01.2022 Complying 6.5 20 Consent granted --
    15 8 MLD SIP Model town, Pehowa Kurukshetra PHED 06.01.2022 Non Complying 16 400 Consent granted Legal action under process and is at various stages of process.
    16 11.5 MLD SIP Ladwa Road, Shahbad Kurukshetra PHED 06.01.2022 Complying 6.8 40 Consent granted --

    19

    17 15 MLD SIP Kurukshetra HSVP 06.01.2022 Complying 3.5 Absent Consent granted --
    Panchkula
    18 4.5 MLD Kalka Panchkula PHED 19.01.2022 Complying except Faecal Coliform 8.5 400 Consent granted Legal action under process and is at various stages of process.
    19 0.25 MLD Kalka Panchkula PHED 19.01.2022 Complying except Faecal Coliform 6.5 600 Consent granted Legal action under process and is at various stages of process.
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    20 5 MLD SIP Nalagarh Road, Manakpur, Pinjore Panchkula PHED 19.01.2022 Complying except Faecal Coliform 3.5 Absent Consent granted Legal action under process and is at various stages of process.
    21 18 MLD SIP Panchkula HSVP 21.01.2022 Complying except Faecal Coliform 10 600 Consent applied Legal action under process and is at various stages of process.
    22 39 MLD SIP Panchkula HSVP 21.01.2022 Complying 6.2 80 Consent applied --
    23 15 MLD SIP Sector- 28, Panchkula HSVP 19.01.2022 Complying except Faecal Coliform 7 400 Consent granted Legal action under process and is at various stages of process.
    24 9 MLD SIP Garrison Engineer, Chandimandir Panchkula GE 19.01.2022 Complying except Faecal Coliform 6.5 200 Consent refused. Legal action under process and is at various stages of process.
    Jind

    20

    25 15 MLD SIP by PHED Jind PHED 18.01.2022 Complying 9.2 94 Consent granted Prosecution filed in Special Environment Court, Kurukshetra on 22.03.2017.
    26 3.5 MLD Patiala Road , Narwana by PHED PHED 24.01.2022 Non- Complying 21 38000 Consent granted Legal action under process and is at various stages of process.
    27 3.75 MLD SIP Narwana, Jind by PHED PHED 24.01.2022 Non- Complying 22 9400 Consent granted Prosecution filed in Special Environment Court, Kurukshetra on 22.03.2017.
    28 02 MLD SIP, PHED , Dablain Road, Narwana, Jind PHED 24.01.2022 Non- Complying 27 31000 Consent granted Legal action under process and is at various stages of process.
    29 2 MLD SIP Uchana Jind PHED 19.01.2022 Non- Complying 26 6500 Consent granted Legal action under process and is at
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    various stages of process.
    30 1.5 MLD SIP Uchana PHED 19.01.2022 Non Complying 22 5200 Consent granted Legal action under process and is at various stages of process.
    31 5 MLD SIP Jind PHED 18.01.2022 Non Complying 27 12000 Consent granted Prosecution filed in Special Environment Court, Kurukshetra on 22.03.2017.
    32 7 MLD SIP, Jind PHED 18.01.2022 Complying 7.2 88 Consent granted --
    33 9 MLD SIP Safidon , Jind by PHED PHED 18.01.2022 Complying 7.2 65 Consent granted --
    34 10 MLD by HUDA Jind HSVP 12.01.2022 Complying 8.4 90 Consent granted --
    Kaithal

    21

    35 10 MLD SIP Cheeka, Kaithal by PHED PHED 24.01.2022 Complying 6.4 86 Consent granted --
    36 10 MLD SIP, Jind Road Kaithal by PHED PHED 22.01.2022 Complying 7.1 65 Consent granted --
    37 10 MLD SIP Manas Road, Kaithal by PHED PHED 22.01.2022 Complying 6.5 77 Consent granted --
    38 10 MLD Manas Road, Kaithal by PHED PHED 22.01.2022 Complying 7.1 91 Consent granted --
    39 5 MLD SIP Kalayat , Kaithal by PHED PHED 22.01.2022 Complying 7.5 86 Consent granted --
    40 3.5 MLD SIP Pundri PHED 22.01.2022 Complying 9.2 90 Consent granted --
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    Kaithal
    41 7.5 MLD Kaithal HSVP 22.01.2022 Complying 7.9 84 Consent refused --
    Hisar
    42 15 MLD SIP Azad Nagar, Rajgarh Road Hisar PHED 04.01.2022 Complying 8 56 Consent granted --

    22

    43 40 MLD SIP Rishi Nagar , Hisar PHED 04.01.2022 Complying 7.6 90 Consent granted --
    44 4 MLD SIP Narnaund, Hisar PHED 05.01.2022 Complying 8.2 90 Consent granted Legal action under process and is at various stages of process for past violation.
    45 4 MLD SIP Kaimri Road, Hisar PHED 04.01.2022 Non- Complying 106 180000 Consent granted Legal action under process and is at various stages of process.
    46 15 MLD SIP Dabara Iosham Road , Hisar HSVP 11.12.2021 Complying 7.1 84 Consent granted --
    47 8 MLD SIP Village Dabra, Hisar ULBD Complying Consent granted --
    Sirsa
    48 15 MLD SIP, Shamsabad patti , Kalania Road, Sirsa PHED 06.01.2022 Complying 7.8 72 Consent granted --
    49 5 MLD SIP, Vill. Nattar 1 , Sirsa PHED 06.01.2022 Non- Complying 20 4800 Consent granted Legal action under process and is at various stages of process.
    50 5 MLD SIP, Vill. Nattar 2 , Sirsa PHED 06.01.2022 Non- Complying 25 5600 Consent not applied Legal action under process and is at
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    various stages of process.
    51 7.5 MLD SIP Ellenabad Sirsa PHED 06.01.2022 Complying 7.8 68 Consent not applied --
    52 9.5 MLD SIP, Daddu Road,Kalanwali , Sirsa PHED 06.01.2022 Complying 6.5 77 Consent granted --

    23

    53 6 MLD SIP Rania Sirsa PHED 06.01.2022 Complying 7.2 84 Consent not applied --
    54 16.5 MLD SIP Dabwali, Sirsa PHED 06.01.2022 Complying 6.8 62 Consent granted --
    55 20 MLD SIP at Kelnia Sirsa PHED 06.01.2022 Complying 8.2 84 Consent granted --
    Fatehabad
    56 10 MLD SIP Vill. Bhodia Khera, Bhattu Road, Fatehabad PHED 07.01.2022 Non- Complying 24 21000 Consent granted Legal action under process and is at various stages of process.
    57 10 MLD SIP Vill.Amani, Iohana, Distt. Fatehabad PHED 07.01.2022 Non Complying 22 7200 Consent not applied Legal action under process and is at various stages of process.
    58 6.5 MLD SIP Ratia , Fatehabad PHED 07.01.2022 Complying 8.4 90 Consent not applied --
    59 5 MLD SIP Kharati Khera Road, Fatehabad PHED 07.01.2022 Complying 6.8 74 Consent granted --

    60 3 MLD SIP, Jhakhal Mandi, Fatehabad PHED 07.01.2022 Complying 8.8 77 Consent not applied --
    61 8 MLD SIP at Bhuna, Fatehabad PHED Complying Consent not applied --
    62 10 MLD SIP Majra, HSVP 07.01.2022 Complying 7.2 84 Consent not applied --

    24

    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    Fatehabad
    River Yamuna
    Yamuna Nagar
    63 20 MLD STP at Radaur Road, Yamuna Nagar PHED 18.01.2022 Complying except Faecal Coliform 6.2 200 Consent granted Legal action under process and is at various stages of process.
    64 25 MLD STP at Radaur Road, Yamuna Nagar PHED 18.01.2022 Complying 7.4 80 Consent granted --
    65 10 MLD STP at Baddimajra, Yamuna Nagar PHED 18.01.2022 Complying except Faecal Coliform 7 200 Consent granted Legal action under process and is at various stages of process.
    66 10 MLD STP at Baddimajra, Yamuna Nagar PHED Complying Consent granted --
    67 24 MLD STP at Parwaloo, Jagadhri Yamuna Nagar PHED 27.01.2022 Complying 7.2 80 Consent granted --
    68 3 MLD STP at Chhachhrauli Yamuna Nagar PHED 31.01.2022 Complying 6.8 80 Consent granted --
    69 3.5 MLD STP at Radaur Yamuna Nagar PHED 14.01.2022 Complying except Faecal Coliform 6.5 400 Consent granted Legal action under process and is at various stages of process.
    Ladwa, Kurukshetra
    70 7 MLD STP at Indri Road, Ladwa Kurukshetra PHED 07.12.2021 Complying 5.8 20 Consent granted --
    Karnal

    25

    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    71 4 MLD SIP atIndri, Karnal PHED 13.01.2022 Complying 7.5 40 Consent granted --
    72 6 MLD SIP at Nilokheri, Karnal PHED 13.01.2022 Complying 4.2 20 Consent granted --
    73 4 MLD SIP atNissing Karnal PHED 13.01.2022 Complying 7.8 80 Consent granted --
    74 5.5 MLD SIP at Iarori Karnal PHED 13.01.2022 Complying 6 90 Consent granted --
    75 7 MLD SIP at Gharaunda, Karnal PHED 13.01.2022 Complying 6.2 40 Consent granted --
    76 10 MLD SIP at Gogharipur Road, karnal ULBD 13.01.2022 Complying 7.5 70 Consent granted --
    77 8 MLD SIP atRK Puram, Karnal ULBD 13.01.2022 Complying 7.8 40 Consent granted --
    78 50 MLD SIP at Iransport Nagar, Karnal ULBD 13.01.2022 Complying 6.8 Absent Consent granted --
    Panipat
    79 35 MLD SIP at Sewah, Panipat PHED 27.01.2022 Complying except Faecal Coliform 7.8 200 Consent refused Legal action under process and is at various stages of process.
    80 25 MLD SIP at Sewah, Panipat Panipat PHED 27.01.2022 Complying except Faecal 7.6 120 Consent granted Legal action under process and is at various stages of process.
    81 20 MLD SIP at Jattal Road, Panipat PHED 27.01.2022 Complying 7.2 Absent Consent refused Legal action under process and is at various stages of process for past violation.

    26

    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    82 10 MLD SIP at Jattal Road, Panipat PHED 27.01.2022 Complying 8 80 Consent refused Legal action under process and is at various stages of process for past violation.
    83 5 MLD SIP at Samalkha, Panipat PHED 27.01.2022 Complying except Faecal Coliform 8 200 Consent applied Legal action under process and is at various stages of process.
    84 30 MLD SIP at Sec-19, Panipat HSVP 27.01.2022 Complying except Faecal Coliform 6.5 110 Consent granted Legal action under process and is at various stages of process.
    85 0.8 MLD SIP at Sec-6, Panipat HSVP 27.01.2022 Complying 6 60 Consent granted Legal action under process and is at various stages of process for past violation.
    Sonepat
    86 4.5 MLD SIP at Kharkhoda Sonepat PHED 27.01.2022 Complying except Faecal Coliform 7.2 200 Consent granted Legal action under process and is at various stages of process.
    87 7 MLD SIP at Ganaur Sonepat PHED 27.01.2022 Complying except Faecal Coliform 7.6 200 Consent granted Legal action under process and is at various stages of process.
    88 3 MLD SIP at Gohana Sonepat PHED 27.01.2022 Complying except Faecal Coliform 7 200 Consent granted Legal action under process and is at various stages of process.
    89 8.3 MLD SIP at Gohana Sonepat PHED 27.01.2022 Complying except Faecal Coliform 7.2 200 Consent granted Legal action under process and is at various stages of process.

    27

    90 30 MLD SIP at Rathdana Road, Sonepat ULBD 27.01.2022 Complying 7.5 20 Consent applied Legal action under process and is at various stages of process for past
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    violation
    91 25 MLD SIP at Kakroi Road, Sonepat ULBD 27.01.2022 Complying 7.6 20 Consent applied Legal action under process and is at various stages of process for past violation.
    92 7.5 MLD SIP at Rajiv Gandhi Edu. City, Phase-I, Sonepat 27.01.2022 Complying 6.4 Absent Consent granted --
    Rohtak
    93 19.5 MLD SIP at PGI Rohtak PHED 29.12.2021 Complying 7.4 68 Consent granted Prosecution filed in Special Environment Court, Kurukshetra on 25.08.2021
    94 40 MLD SIP at Sonaria, Rohtak PHED 28.12.2021 Non- complying 33 12000 Consent granted Prosecution filed in Special Environment Court, Kurukshetra on 02.09.2019.
    95 3.5 MLD SIP at Kalanaur Rohtak PHED 28.12.2021 Non- complying 33 25000 Consent granted Legal action under process and is at various stages of process.
    96 5 MLD SIP at Meham Rohtak PHED 28.12.2021 Non- complying 28 25000 Consent granted Legal action under process and is at various stages of process.
    97 14 MLD SIP at Singhpura, Rohtak PHED 28.12.2021 Complying 7 82 Consent granted Legal action under process and is at various stages of process for past
    98 4 MLD SIP at Sampla Rohtak PHED 29.12.2021 Non- complying 34 9600 Consent granted Legal action under process and is at various stages of process.

    28

    99 10 MLD SIP at Sec- 25, Rohtak HSVP 30.10.2021 Non- complying 102 170000 Consent refused Legal action under process and is at various stages of process.
    100 10 MLD SIP at PHED Non Consent not applied The SIP is under upgradation under
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    Singhpura, Rohtak Complying (Under Maintenance) AMRUT Yojna, the effluent is being treated through 14 MLD STP installed in the same premises.
    Jhajjar
    101 5 MLD STP at Jhajjar PHED 25.12.2021 Non Complying 42 68000 Consent granted Legal action under process and is at various stages of process.
    102 5.5 MLD STP at Jhajjar PHED 25.12.2021 Non Complying 45 94000 Consent granted Legal action under process and is at various stages of process.
    103 2 MLD STP at Beri Jhajjar PHED 15.02.2021 Non complying 26 4200 Consent not applied A 03 MLD SBR based STP is complete and has also applied for consent to operate vide application no. 18417652 dt. 03.03.2022 which will be commissioned shortly.
    104 18 MLD STP at Line Par, Bahadurgarh PHED 31.12.2021 Non Complying 34 42000 Consent granted Legal action under process and is at various stages of process.
    105 36 MLD STP at Najafgarh road Bahadurgarh PHED 31.12.2021 Complying 9.4 12000 Consent granted Legal action under process and is at various stages of process.
    106 10 MLD STP at Sec-36, Bahadurgarh HSVP 29.12.2021 Non- complying 42 68000 Consent granted Legal action under process and is at various stages of process.

    29

    Nuh
    107 4.5 MLD STP at Tarou PHED 28.01.2022 Complying except Faecal Coliform 9 400 Consent Refused Legal action under process and is at various stages of process.
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    108 4.5 MLD SIP at Punhana PHED 28.01.2022 Non Complying 27 800 Consent granted Legal action under process and is at various stages of process.
    109 3.6 MLD SIP at Nuh PHED 28.01.2022 Complying except Faecal Coliform 7.6 200 Consent granted Legal action under process and is at various stages of process.
    110 5 MLD SIP at Ferozpur Jhirka PHED 28.01.2022 Non Complying 14 600 Consent granted Legal action under process and is at various stages of process.
    Palwal
    111 4.5 MLD SIP at Hathin PHED 21.12.2021 Complying except Faecal Coliform 9 500 Consent granted Legal action under process and is at various stages of process.
    112 9 MLD SIP at Hodal PHED 21.12.2021 Non Complying 15 59400 Consent granted Legal action under process and is at various stages of process.
    113 9 MLD SIP at Palwal PHED 21.12.2021 Non Complying 28 47000 Consent refused Legal action under process and is at various stages of process.
    114 3 MLD SIP at Hassanpur PHED 21.12.2021 Non Complying 17 15200 Consent granted Legal action under process and is at various stages of process.
    Faridabad

    30

    115 45 MLD SIP at Badshahpur, Faridabad ULBD 07.01.2022 Non- Complying 20 1200 Consent refused Two prosecution filed in Special Environment Court, Kurukshetra on 13.07.2020 and 10.08.2020.
    116 7.5 MLD SIP at Faridabad HSVP Complying Consent refused --
    Gurugram
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    117 50 MLD SIP at Dhanwapur, Gurgaon GMDA 11.01.2022 Complying 5 45 Consent granted --
    118 68 MLD SIP at Dhanwapur, Gurgaon GMDA 11.01.2022 Complying 8 56 Consent granted --
    119 120 MLD SIP at Behrampur, Gurgaon GMDA 13.01.2022 Complying 7 50 Consent granted --
    120 50 MLD SIP at Behrampur, Gurgaon GMDA 13.01.2022 Complying 7.6 80 Consent granted --
    121 100 MLD SIP at Dhanwapur, Gurgaon GMDA 11.01.2022 Non- Complying 16 2100 Consent granted Legal action under process and is at various stages of process.

    Other areas
    Gurugram
    122 6 MLD SIP at Sohna, Gurgaon PHED 23.12.2021 Complying 8 90 Consent not applied Legal action under process and is at various stages of process for past
    123 4.5 MLD SIP at Pataudi, Gurgaon PHED 13.01.2022 Non- Complying 13 80 Consent granted Legal action under process and is at various stages of process.
    124 3 MLD SIP at Farrukhnagar, Gurgaon PHED 13.01.2022 Non- Complying 14 90 Consent granted Legal action under process and is at various stages of process.

    31

    125 5.5 MLD SIP at Haily Mandi, Gurgaon PHED 13.01.2022 Complying 6.2 40 Consent granted --
    Jind
    126 4 MLD SIP at Julana, Jind PHED 29.11.2021 Non- Complying 25 3900 Consent granted Legal action under process and is at various stages of process.
    Bhiwani
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    127 10 MLD SIP at Dhana Road, Bhiwani PHED 29.12.2021 Non- Complying 20 21000 Consent granted Legal action under process and is at various stages of process.
    128 10 MLD SIP at Bhiwani PHED 29.12.2021 Non- Complying 21 21000 Consent granted Legal action under process and is at various stages of process.
    129 15 MLD SIP at Bhiwani, Phase-I PHED 29.12.2021 Complying 6.4 90 Consent granted --
    130 15 MLD SIP at Bhiwani, Phase-II PHED 29.12.2021 Complying 6.8 94 Consent granted --
    131 5 MLD SIP at Charkhi Dadri, Bhiwani PHED 31.12.2021 Non- Complying 45 72000 Consent Refused Legal action under process and is at various stages of process.
    132 5 MLD SIP at Chirya Road, Charkhi Dadri, Bhiwani PHED 31.12.2021 Non- Complying 38 65000 Consent Refused Legal action under process and is at various stages of process.
    133 4.5 MLD SIP at Bawani Khera, Bhiwani PHED 31.12.2021 Non- Complying 22 42000 Consent granted Legal action under process and is at various stages of process.

    32

    134 3.5 MLD SIP at Loharu, Bhiwani PHED 30.12.2021 Non- Complying 16 15000 Consent granted Legal action under process and is at various stages of process.
    135 3 MLD SIP at Iosham, Bhiwani PHED 30.12.2021 Complying 6.4 90 Consent granted --
    136 4 MLD SIP at Siwani, Bhiwani PHED 31.12.2021 Non- Complying 20 39000 Consent granted Legal action under process and is at various stages of process.
    137 10 MLD SIP at Bhiwani HSVP 30.12.2021 Complying 6.2 77 Consent granted --
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    Mohindergarh
    138 6.5 MLD SIP at Mohindergarh PHED 30.12.2021 Complying 7.6 40 Consent granted --
    139 2 MLD SIP at Ateli Mandi, Mohindergarh PHED 29.12.2021 Complying 7.5 60 Consent granted --
    140 3 MLD SIP at Kanina, Mohindergarh PHED 30.12.2021 Complying 7.8 40 Consent granted --
    141 7.5 MLD SIP at Rewari Road, Narnaul, Mohindergarh PHED 29.12.2021 Complying 7.5 60 Consent granted --
    142 6 MLD SIP at Near Chinkara Rest House, Rewari Road, Narnaul MC 01.12.2020 Complying except Faecal Coliform Consent not applied Non operational and effluent being treated in 7.5 MLD SIP Narnaul
    Rewari
    143 3 MLD SIP at Bawal, Rewari PHED 30.12.2021 Non- Complying 17 200 Consent granted Legal action under process and is at various stages of process.

    33

    144 6.5 MLD SIP at Rewari PHED 29.12.2021 Non- Complying 130 3300 Consent granted Legal action under process and is at various stages of process.
    145 8 MLD SIP at Rewari PHED 29.12.2021 Non- Complying 12 400 Consent granted Legal action under process and is at various stages of process.
    146 16 MLD SIP at Rewari PHED 29.12.2021 Complying except Faecal Coliform 8 200 Consent granted Legal action under process and is at various stages of process.
    147 9.5 MLD SIP at Dharuhera PHED 29.12.2021 Complying except Faecal Coliform 8 200 Consent granted Legal action under process and is at various stages of process.
    Sr. No. Name and Region of STPs Deptt. Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Consent status Action taken by HSPCB
    148 3 MLD SIP at Kosli, Rewari PHED 29.12.2021 Non- Complying 25 600 Consent granted Legal action under process and is at various stages of process.
    149 5 MLD SIP at Dharuhera HSVP 29.12.2021 Complying except Faecal 7.6 200 Consent granted Legal action under process and is at various stages of process.
    Ambala
    150 4 MLD SIP at Barara, Ambala PHED 27.01.2022 Complying 6.5 80 Consent granted --
    Karnal
    151 5 MLD SIP at Assandh, Karnal PHED 13.01.2022 Complying 7.6 40 Consent granted --
    Hisar
    152 6.5 MLD SIP at Hansi, Hisar PHED 05.01.2022 Non- Complying 24 45000 Consent not applied Legal action under process and is at various stages of process.

    34

    153

    6 MLD SIP at Dhani

    PHED 05.01.2022 Non- 92 180000 Consent not applied Legal action under process and is at Gram, Barwala, Hisar Complying various stages of process.

    154 6.5MLDSIPat

    PHED 05.01.2022 Non- 17 52000 Consent granted Legal action under process and is at Uklana, Hisar Complying various stages of process.

    155

    5 MLD SIP at Dhani

    PHED 05.01.2022 Non- 21 720 Consent not applied Prosecution filed in Special Environment Kushal, Bhiwani Road, Complying Court, Kurukshetra on 13.03.2020. Hansi

    156 7.5MLDSIPat

    PHED 05.01.2022 Non- 20 420 Consent not applied Prosecution filed in Special Environment Lalpura- Jind Road, Complying Court, Kurukshetra on 13.03.2020. Hansi

    Total Existing STPs- 156 and Total capacity - 1834.2 MLD

    35

    Annexure-3 Status of mode of discharge of treated sewage in the State of Haryana.

    Sr. No. Name and Region of STPs Deptt. Mode of disposal
    Ambala
    1 3.00 MLD SIP Naya Gaon , Unit.I , Ambala City PHED In drain
    2 3.25 MLD SIP Naya Gaon , Unit.II Ambala City PHED In drain
    3 5 MLD SIP Baldev Nagar , Unit.I , Ambala City PHED In drain
    4 3.25 SIP Baldev Nagar , Unit.II ,Ambala City PHED In drain
    5 5 MLD SIP Moti Nagar, Unit.I , Ambala City PHED In drain
    6 5 MLD SIP Moti Nagar , Unit.II , Ambala City PHED In drain
    7 6 MLD SIP Modal Iown, Ambala City PHED In drain
    8 3.25 SIP Nasirpur Ambala City PHED In drain
    9 0.25 MLD SIP Sadopur , Ambala PHED In drain
    10 3.00 MLD SIP Devi Nagar , Ambala City PHED In drain
    11 3 MLD SIP Nariangarh , Ambala PHED In drain
    12 2 MLD SIP Sec.7 , Urban Estate , Ambala City Ambala HSVP In drain
    13 5 MLD SIP Ambala CIE obtained. Not

    commissioned yet.

    Kurukshetra
    14 25 MLD SIP Ihanesar, Kurukshetra PHED In Saraswati Drain
    15 8 MLD SIP Model Iown , Pehowa Kurukshetra PHED In Saraswati Drain
    16 11.5 MLD SIP Ladwa Road , Shahbad Kurukshetra PHED In Saraswati Drain
    17 15 MLD SIP Kurukshetra HSVP In Saraswati Drain
    Panchkula
    18 4.5 MLD SIP Kalka Panchkula PHED In drain
    19 0.25 MLD SIP Kalka Panchkula PHED In drain
    20 5 MLD SIP Nalagarh Road, Manakpur, Pinjore Panchkula PHED In drain
    21 18 MLD SIP Panchkula HSVP In drain
    22 39 MLD SIP Panchkula HSVP In drain
    23 15 MLD SIP Sector- 28, Panchkula HSVP In Ghaggar River
    24 9 MLD SIP Garrison Engineer , Chandimandir Panchkula GE In Ghaggar River
    Jind
    25 15 MLD SIP by PHED Jind PHED In drain
    26 3.5 MLD Patiala Road , Narwana PHED In drain
    27 3.75 MLD SIP Narwana Jind PHED In drain
    28 02 MLD SIP, Dablain Road, Narwana, Jind PHED In drain

    36

    Sr. No. Name and Region of STPs Deptt. Mode of disposal
    29 2 MLD SIP Uchana Jind PHED In drain
    30 1.5 MLD Uchana PHED In drain
    31 5 MLD SIP Jind PHED In drain
    32 7 MLD SIP, Jind PHED In drain
    33 9 MLD SIP Safidon , Jind PHED In drain
    34 10 MLD Jind HSVP In drain
    Kaithal
    35 10 MLD SIP Cheeka, Kaithal PHED In drain
    36 10 MLD SIP , Jind Road Kaithal PHED In drain
    37 10 MLD SIP Manas Road, Kaithal PHED In drain
    38 10 MLD Manas Road,Kaithal PHED In drain
    39 5 MLD SIP Kalayat , Kaithal PHED In drain
    40 3.5 Pundri Kaithal PHED In drain
    41 7.5 MLD Kaithal HSVP In drain
    Hisar
    42 15 MLD SIP Azad Nagar, Rajgarh Road Hisar PHED Hisar Ghaggar Drain
    43 40 MLD SIP Rishi Nagar , Hisar PHED Hisar Ghaggar Drain
    44 4 MLD SIP Narnaund, Hisar PHED Moth Drain
    45 4 MLD SIP Kaimri Road, Hisar PHED Dabra Drain
    46 15 MLD SIP Dabara Iosham Road , Hisar HSVP Dabra Drain
    47 8 MLD SIP Village Dabra ULBD Into Irrigation drain near Dabra village.
    Sirsa
    48 15 MLD SIP, Shamsabad patti , Kalania Road, Sirsa PHED Ghaggar River
    49 5 MLD SIP ,Vill. Nattar 1 , Sirsa PHED In drain
    50 5 MLD SIP , Vill. Nattar 2 , Sirsa PHED In drain
    51 7.5 MLD SIP Ellenabad Sirsa PHED Ghaggar River
    52 9.5 MLD SIP, Daddu Road,Kalanwali , Sirsa PHED In drain
    53 6 MLD SIP Rania Sirsa PHED Rania link Drain
    54 16.5 MLD SIP Dabwali, Sirsa PHED In drain
    55 20 MLD SIP at Kelnia Sirsa PHED Ghaggar River
    Fatehabad
    Sr. No. Name and Region of STPs Deptt. Mode of disposal
    56 10 MLD SIP Vill. Bhodia Khera, Bhattu Road, Fatehabad PHED Rangoi Drain
    57 10 MLD SIP Vill.Amani, Iohana, Distt. Fatehabad PHED Rangoi Drain

    37

    58 6.5 MLD SIP Ratia , Fatehabad PHED Ghaggar River 59 5 MLD SIP Kharati Khera Road, Fatehabad PHED Rangoi Drain 60 3 MLD SIPJhakhal Mandi, Fatehabad PHED Ghaggar River 61 8 MLD SIP at Bhuna, Fatehabad PHED In drain 62 10 MLD SIP Majra, Fatehabad HSVP In drain

    River Yamuna Yamuna Nagar

    63 20 MLD SIP at Radaur Road, Yamuna Nagar PHED Ditch drain 64 25 MLD SIP at Radaur Road, Yamuna Nagar PHED Ditch drain 65 10 MLD SIP at Baddimajra, Yamuna Nagar PHED Western Jamuna Canal 66 10 MLD SIP at Baddimajra, Yamuna Nagar PHED Western Jamuna Canal 67 24 MLD SIP at Parwaloo, Jagadhri Yamuna Nagar PHED River Yamuna 68 3 MLD SIP at Chhachhrauli Yamuna Nagar PHED Somb River 69 3.5 MLD SIP at Radaur Yamuna Nagar PHED Ditch drain

    Ladwa, Kurukshetra

    70 7 MLD SIP at Indri Road, Ladwa Kurukshetra PHED In Rakshi Drain

    Karnal

    71 4 MLD SIP at Indri, Karnal PHED In drain 72 6 MLD SIP at Nilokheri, Karnal PHED In drain 73 4 MLD SIP at Nissing Karnal PHED In drain 74 5.5 MLD SIP at Iarori Karnal PHED In drain 75 7 MLD SIP at Gharaunda, Karnal PHED In drain 76 10 MLD SIP at Gogharipur Road, karnal ULBD In drain 77 8 MLD SIP at RK Puram, Karnal ULBD In drain 78 50 MLD SIP at Iransport Nagar, Karnal ULBD In drain

    Panipat

    79 35 MLD SIP at Sewah, Panipat PHED Panipat Drain No. 1 80 25 MLD SIP at Sewah, Panipat Panipat PHED Panipat Drain No. 1 81 20 MLD SIP at Jattal Road, Panipat PHED Nohra Drain 82 10 MLD SIP at Jattal Road, Panipat PHED Nohra Drain 83 5 MLD SIP at Samalkha, Panipat PHED Drain No. 6 84 30 MLD SIP at Sec-19, Panipat HSVP Drain No. 2 85 0.8 MLD SIP at Sec-6, Panipat HSVP Panipat Drain No. 1

    Sonepat

    86 4.5 MLD SIP at Kharkhoda Sonepat PHED Drain No.6 87 7 MLD SIP at Ganaur Sonepat PHED Drain No. 6

    Sr. Name and Region of STPs Deptt. Mode of disposal No.

    88 3 MLD SIP at Gohana Sonepat PHED Wazirpura Drain 89 8.3 MLD SIP at Gohana Sonepat PHED Drain No.8 90 30 MLD SIP at Rathdana Road, Sonepat ULBD Into drain No.6 91 25 MLD SIP at Kakroi Road, Sonepat ULBD Into drain No.6 92 7.5 MLD SIP at Rajiv Gandhi Edu. City, Phase-I, HSVP Horticulture Sonepat

    Rohtak

    38

    93 19.5 MLD SIP at PGI Rohtak PHED Rohtak link drain (Sub Drain of KCB drain)
    94 40 MLD SIP at Sonaria, Rohtak PHED Drain No. 8
    95 3.5 MLD SIP at Kalanaur Rohtak PHED Mokhra link drain (Sub Drain of drain no. 8)
    96 5 MLD SIP at Meham Rohtak PHED Meham Drain
    97 14 MLD SIP at Singhpura, Rohtak PHED Drain No. 8
    98 4 MLD SIP at Sampla Rohtak PHED Paksma link drain (Sub Drain of West Jua Drain leading to Mungeshpur Drain).
    99 10 MLD SIP at Sec-25, Rohtak HSVP Rohtak link drain (Sub Drain of KCB drain)
    100 10 MLD SIP at Singhpura, Rohtak Drain No. 8
    Jhajjar
    101 5 MLD SIP at Jhajjar PHED Jhajjar link drain (Sub Drain of Drain No. 8)
    102 5.5 MLD SIP at Jhajjar PHED Jhajjar link drain (Sub Drain of Drain No. 8)
    103 2 MLD SIP at Beri Jhajjar PHED Baghpur link drain (Sub Drain of Drain No. 8)
    104 18 MLD SIP at Line Par, Bahadurgarh PHED Mungeshpur drain
    105 36 MLD SIP at Najafgarh road Bahadurgarh PHED Mungeshpur drain

    106 10 MLD SIP at Sec-36, Bahadurgarh HSVP Kassar link drain (Sub Drain of KCB drain)
    Nuh
    107 4.5 MLD SIP at Iarou PHED Into Drain
    108 4.5 MLD SIP at Punhana PHED Into Drain
    109 3.6 MLD SIP at Nuh PHED Into Drain
    110 5 MLD SIP at Ferozpur Jhirka PHED Into Drain
    111 4.5 MLD SIP at Hathin PHED Into Drain,
    112 9 MLD SIP at Hodal PHED Into Drain
    113 9 MLD SIP at Palwal PHED Into Drain
    114 3 MLD SIP at Hassanpur PHED Into Drain
    Faridabad
    115 45 MLD SIP at Badshahpur, Faridabad ULBD Budiya Nallah
    116 7.5 MLD SIP at Faridabad HSVP For Green Belt/ Horticultur e I HSVP
    Sr. No. Name and Region of STPs Deptt. Mode of disposal
    Sectors.
    Gurugram
    117 0 MLD SIP at Dhanwapur, Gurgaon GMDA Najafgarh Drain
    118 8 MLD SIP at Dhanwapur, Gurgaon GMDA Najafgarh Drain
    119 20 MLD SIP at Behrampur, Gurgaon GMDA Drain
    120 0 MLD SIP at Behrampur, Gurgaon GMDA Drain
    121 00 MLD SIP at Dhanwapur, Gurgaon GMDA Najafgarh Drain
    Other areas
    Gurugram

    39

    122 MLD SIP at Sohna, Gurgaon PHED Uzina Drain
    123 .5 MLD SIP at Pataudi, Gurgaon PHED Indori Nallah
    124 MLD SIP at Farrukhnagar, Gurgaon PHED Fatehpuri drain
    125 .5 MLD SIP at Haily Mandi, Gurgaon PHED Into Drain
    Jind
    126 MLD SIP at Julana, Jind PHED Into Drain
    Bhiwani
    127 0 MLD SIP at Dhana Road, Bhiwani PHED Into Drain
    128 0 MLD SIP at Bhiwani PHED Into Drain
    129 5 MLD SIP at Bhiwani, Phase-I PHED Into Drain
    130 5 MLD SIP at Bhiwani, Phase-II PHED Into Drain
    131 MLD SIP at Charkhi Dadri, Bhiwani PHED Into Drain
    132 MLD SIP at Chirya Road, Charkhi Dadri, Bhiwani PHED Into Drain
    133 .5 MLD SIP at Bawani Khera, Bhiwani PHED Into Drain
    134 .5 MLD SIP at Loharu, Bhiwani PHED Into Drain
    135 MLD SIP at Iosham, Bhiwani PHED Into Drain
    136 MLD SIP at Siwani, Bhiwani PHED Into Drain
    137 0 MLD SIP at Bhiwani HSVP Into Drain
    Mohindergarh
    138 .5 MLD SIP at Mohindergarh PHED Into Drain
    139 MLD SIP at Ateli Mandi, Mohindergarh PHED Into Drain
    Sr. No. Name and Region of STPs Deptt. Mode of disposal
    140 3 MLD SIP at Kanina, Mohindergarh PHED Into Drain
    141 7.5 MLD SIP at Rewari Road, Narnaul, Mohindergarh PHED Krishnawati river
    142 6 MLD SIP at Near Chinkara Rest House, Rewari Road, Narnaul ULBD Not operational
    Rewari
    143 3 MLD SIP at Bawal, Rewari PHED Sahibi River
    144 6.5 MLD SIP at Rewari PHED Sahibi River
    145 8 MLD SIP at Rewari PHED Sahibi River
    146 16 MLD SIP at Rewari PHED Sahibi River
    147 9.5 MLD SIP at Dharuhera PHED Sahibi River
    148 3 MLD SIP at Kosli, Rewari PHED Into Drain
    149 5 MLD SIP at Dharuhera HSVP Into Drain
    Ambala

    40

    150 4 MLD SIP at Barara, Ambala PHED In drain
    Karnal
    151 5 MLD SIP at Assandh, Karnal PHED Into Drain
    Hisar
    152 6.5 MLD SIP at Hansi, Hisar PHED Chitang Drain
    153 6 MLD SIP at Dhani Gram, Barwala, Hisar PHED Into Drain
    154 6.5 MLD SIP at Uklana, Hisar PHED Into Drain
    155 5 MLD SIP at Dhani Kushal, Bhiwani Road, Hansi PHED Bass Drain
    156 7.5 MLD SIP at Lalpura- Jind Road, Hansi PHED Chitang Drain

    41

    Annexure-4 (List-A) Status of action plan for STPs which are complying except Faecal Coliform

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    River Ghaggar
    Ambala
    1 3.00 MLD STP Naya Gaon , Unit.I , Ambala City PHED 3 30.01.2022 Complying except Faecal Coliform 8 200 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    2 3 MLD STP Nariangarh , Ambala PHED 3 24.01.2022 Complying except Faecal Coliform 6.8 200 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.03.2024.
    Panchkula
    3 4.5 MLD Kalka Panchkula PHED 4.5 19.01.2022 Complying except Faecal Coliform 8.5 400 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2024.
    4 0.25 MLD Kalka Panchkula PHED 0.25 19.01.2022 Complying except Faecal Coliform 6.5 600 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    5 5 MLD STP Nalagarh Road, Manakpur, Pinjore Panchkula PHED 5 19.01.2022 Complying except Faecal Coliform 3.5 Absent
    6 18 MLD STP Panchkula HSVP 18 21.01.2022 Complying except Faecal Coliform 10 600 Estimate for upgradation and renovation of existing STP is under approval. Work is likely to be completed by 31.12.2025.
    7 15 MLD STP Sector- 28, Panchkula HSVP 15 19.01.2022 Complying except Faecal Coliform 7 400 Estimate for additional arrangements at this STP is under preparation. Work is likely to be completed by 31.05.2023.

    42

    Sr. No Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    8 9 MLD SIP Garrison Engineer , Chandimandir Panchkula GE 9 19.01.2022 Complying except Faecal Coliform 6.5 200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    River Yamuna
    Yamuna Nagar
    9 Radaur Road, Yamuna Nagar PHED 20 18.01.2022 Complying except Faecal Coliform 6.2 200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    10 Baddimajra, Yamuna Nagar PHED 10 18.01.2022 Complying except Faecal Coliform 7 200
    11 Radaur Yamuna Nagar PHED 3.5 14.01.2022 Complying except Faecal Coliform 6.5 400
    Panipat
    12 Sewah, Panipat PHED 35 27.01.2022 Complying except Faecal Coliform 7.8 200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    13 Sewah, Panipat Panipat PHED 25 27.01.2022 Complying except Faecal Coliform 7.6 120
    14 Samalkha, Panipat PHED 5 27.01.2022 Complying except Faecal Coliform 8 200
    15 Sec-19, Panipat HSVP 30 27.01.2022 Complying except Faecal Coliform 6.5 110
    Sonepat
    16 Kharkhoda Sonepat PHED 4.5 27.01.2022 Complying except Faecal Coliform 7.2 200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.

    43

    17 Ganaur Sonepat PHED 7 27.01.2022 Complying except Faecal Coliform 7.6 200 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    18 Gohana Sonepat PHED 3 27.01.2022 Complying except Faecal Coliform 7 200 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.03.2024.
    19 Gohana Sonepat PHED 8.3 27.01.2022 Complying except Faecal Coliform 7.2 200 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.03.2024.
    20 Tarou PHED 4.5 28.01.2022 Complying except Faecal Coliform 9 400 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.07.2023.
    21 Nuh PHED 3.6 28.01.2022 Complying except Faecal Coliform 7.6 200 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.07.2023.
    Palwal
    22 Hathin PHED 4.5 21.12.2021 Complying except Faecal Coliform 9 500 Upgradation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    Other areas
    Rewari
    23 Rewari PHED 16 29.12.2021 Complying except Faecal Coliform 8 200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    24 Dharuhera PHED 9.5 29.12.2021 Complying except Faecal Coliform 8 200
    25 Dharuhera HSVP 5 29.12.2021 Complying except Faecal Coliform 7.6 200 30.06.2022

    44

    List-B Status of action plan for non complying STPs (10 BOD)

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    River Ghaggar
    Ambala
    1 3.25 MLD STP Naya Gaon , Unit.II Ambala City PHED 3.25 29.01.2022 Non- Complying 18 600 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    2 5 MLD Baldev Nagar , Unit.I , Ambala City PHED 5 28.01.2022 Non- Complying 16 400 STP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be upgraded upto 31.12.2023.
    3 3.25 Baldev Nagar , Unit.II ,Ambala City PHED 3.25 28.01.2022 Non- Complying 12 600 STP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2023.
    4 5 MLD Moti Nagar, Unit. I , Ambala City PHED 5 29.01.2022 Non- Complying 16 800 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    5 5 MLD STP Moti Nagar , Unit.II , Ambala City PHED 5 29.01.2022 Non- Complying 12 400 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    6 6 MLD STP Modal Town, Ambala City PHED 6 29.01.2022 Non- Complying 14 300 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    7 3.25 Nasirpur Ambala City PHED 3.25 29.01.2022 Non- Complying 14 800 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.12.2023.
    8 3.00 MLD Devi Nagar , Ambala City PHED 3 28.01.2022 Non- Complying 14 800 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.03.2024.
    Kurukshetra
    9 8 MLD STP Model Town , Pehowa Kurukshetra PHED 8 06.01.2022 Non Complying 16 400 Upgrdation for achieving latest parameters fixed by HSPCB will be completed by 31.03.2024.
    Jind
    10 3.5 MLD Patiala Road , Narwana by PHED PHED 3.5 24.01.2022 Non- Complying 21 38000 STP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned

    45

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    upto 31.12.2022.
    11 3.75 MLD SIP Narwana Jind by PHED PHED 3.75 24.01.2022 Non- Complying 22 9400 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2022.
    12 02 MLD SIP, PHED , Dablain Road, Narwana, Jind PHED 2 24.01.2022 Non- Complying 27 31000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2022.
    13 2 MLD SIP Uchana Jind PHED 2 19.01.2022 Non- Complying 26 6500 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.03.2022.
    14 1.5 MLD Uchana PHED 1.5 19.01.2022 Non Complying 22 5200 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2022
    15 5 MLD SIP Jind PHED 5 18.01.2022 Non Complying 27 12000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2022.
    Sirsa
    16 5 MLD SIP ,Vill. Nattar 1 , Sirsa PHED 5 06.01.2022 Non- Complying 20 4800 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2023.
    17 5 MLD SIP , Vill. Nattar 2 , Sirsa PHED 5 06.01.2022 Non- Complying 25 5600 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2023.
    Fatehabad
    18 10 MLD SIP Vill. Bhodia Khera, Bhattu Road, Fatehabad PHED 10 07.01.2022 Non- Complying 24 21000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation

    46

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    and is expected to be commissioned upto 31.03.2022
    19 10 MLD SIP Vill.Amani, Iohana, Distt. Fatehabad PHED 10 07.01.2022 Non Complying 22 7200 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.21.
    River Yamuna
    Rohtak
    20 Meham Rohtak PHED 5 28.12.2021 Non complying 28 25000 Ihe work for upgradation of existing SIP has been allotted recently and is in progress. Target date : 31.03.2023
    Jhajjar
    21 Beri Jhajjar PHED 2 15.02.2021 Non complying 26 4200 New SIP is being constructed to replace this and shall be completed by 31.03.2022.
    Nuh
    22 Punhana PHED 4.5 28.01.2022 Non Complying 27 800 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. DNII for upgradation under process and expected to be completed by 31.12.23
    23 Ferozpur Jhirka PHED 5 28.01.2022 Non Complying 14 600 Io achieve the desired parameters, SIP is to be upgraded for which DNII is under preparation Ihe work for upgradation of SIP will be completed by 30.09.2023
    Palwal
    24 Hodal PHED 9 21.12.2021 Non Complying 15 59400 The estimate for renovation and up-gradation of 9 MLD SIP at Hodal has been technically sanctioned and is being sent to WS&Sew. Board for administrative approval. DNII is under preparation for the same. Target date :31/03/2023

    47

    25 Palwal PHED 9 21.12.2021 Non Complying 28 47000 SIP of 15 MLD capacity on SBR technology in place of existing 9 MLD SIP is under construction by ULB under AMRUI which is likely to be
    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    commissioned by 31/03/2022.
    26 Hassanpur PHED 3 21.12.2021 Non Complying 17 15200 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    Faridabad
    27 Badshahpur, Faridabad ULBD 45 07.01.2022 Non- Complying 20 1200 New SIPs are being constructed and shall be completed by Nov. 2022.
    Gurugram
    28 Dhanwapur, Gurgaon GMDA 100 11.01.2022 Non- Complying 16 2100 For achieving the revised parameters fixed by HSPCB, the tender for construction of tertiary treatment unit for 75 MLD is under approval and likely to be completed by 30.06.2023.
    Other areas
    Gurugram
    29 Pataudi, Gurgaon PHED 4.5 13.01.2022 Non- Complying 13 80 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and tender for upgradation has been called and if allotted work is likely to be completed by 31.07.2023.
    30 Farrukhnagar, Gurgaon PHED 3 13.01.2022 Non- Complying 14 90 No plan. Show Cause Notice issued.
    Jind
    31 Julana, Jind PHED 4 29.11.2021 Non- Complying 25 3900 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2022
    Bhiwani

    48

    32 Dhana Road, Bhiwani PHED 10 29.12.2021 Non- Complying 20 21000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Work for up gradation of SIP (MBBR) has been allotted and will be completed by 31.12.2022
    33 Bhiwani PHED 10 29.12.2021 Non- Complying 21 21000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Work for up gradation of
    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    SIP (MBBR) has been allotted and will be completed by 31.12.2022
    34 Bawani Khera, Bhiwani PHED 4.5 31.12.2021 Non- Complying 22 42000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Iender called for upgrdatation of SIP (MBBR) but no agency came forward to participate in tender process. So, the fresh DNII is in process. Upgradation is expected to be completed by 31.12.23
    35 Loharu, Bhiwani PHED 3.5 30.12.2021 Non- Complying 16 15000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Iender called for upgrdatation of SIP (MBBR) but no agency came forward to participate in tender process. So, the fresh DNII is in process. Upgradation is expected to be completed by 31.12.23
    36 Siwani, Bhiwani PHED 4 31.12.2021 Non- Complying 20 39000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Iender called for upgrdatation of SIP (MBBR) but no agency came forward to participate in tender process. So, the fresh DNII is in process. Upgradation is expected to be completed by 31.12.23
    Rewari

    49

    37 Bawal, Rewari PHED 3 30.12.2021 Non- Complying 17 200 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned Upto 31.12.2022.
    38 Rewari PHED 8 29.12.2021 Non- Complying 12 400 Defects of few units has been got rectified. Now plant is working properly and complying the parameter
    39 Kosli, Rewari PHED 3 29.12.2021 Non- Complying 25 600 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto
    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    31.12.2023.
    Hisar
    40 Hansi, Hisar PHED 6.5 05.01.2022 Non- Complying 24 45000 STP is designed for 30 mg/l BOD. The estimate for upgrdation to 10 mg/l BOD has been approved and DNIT is under preparation and the upgrdation is expected to be completed by 31.12.2023.
    41 Uklana, Hisar PHED 6.5 05.01.2022 Non- Complying 17 52000 Deficiency has been rectified; plant is now complying and re sampling has been asked from concerned regional office.
    42 Dhani Kushal, Bhiwani Road, Hansi PHED 5 05.01.2022 Non- Complying 21 720 STP designed for 30 mg/ltr BOD due to which non complying for 10 mg/ltr. DNIT for upgradation under process and expected to be completed by 31.12.23
    43 Lalpura- Jind Road, Hansi PHED 7.5 05.01.2022 Non- Complying 20 420 STP designed for 30 mg/ltr BOD due to which non complying for 10 mg/ltr. DNIT for upgradation under process and expected to be completed by 31.12.23

    50

    List-C Status of action plan for non complying STPs (30 BOD)

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    River Ghaggar
    Hisar
    1 4 MLD SIP Kaimri Road, Hisar PHED 4 04.01.2022 Non-Complying 106 180000 No action plan has been submitted by the Deptt. However, HSPCB has initiated process of prosecution against the responsible officers.
    River Yamuna
    Rohtak
    2 Sonaria, Rohtak PHED 40 28.12.2021 Non-complying 33 12000 Ihe work allotted to agency to treat the effluent of the SIP upto the latest prescribed standards of HSPCB which is in progress. Target date : 28.02.2022
    3 Kalanaur Rohtak PHED 3.5 28.12.2021 Non-complying 33 25000 Ihe work for upgradation of existing SIP has been allotted on 14.04.2021 and is in progress. Target date : 31.12.2022.
    4 Sampla Rohtak PHED 4 29.12.2021 Non-complying 34 9600 As per the concerned department, the SIP is under upgradation and the same will be completed by 31.12.2021
    5 Sec-25, Rohtak HSVP 10 30.10.2021 Non-complying 102 170000 Under upgradation and shall be completed by 30.06.2022.
    Jhajjar
    6 Jhajjar PHED 5 25.12.2021 Non Complying 42 68000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. DNII for upgradation under process and expected to be completed by 31.12.23
    7 Jhajjar PHED 5.5 25.12.2021 Non Complying 45 94000 SIP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. DNII for upgradation under process and expected to be completed by 31.12.23
    8 Line Par, PHED 18 31.12.2021 Non Complying 34 42000 The plant will be made complying as per latest

    51

    Sr. No . Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    Bahadurgarh norms by 15.11.21.
    9 Sec-36, Bahadurgarh HSVP 10 29.12.2021 Non-complying 42 68000 Work for up-gradation of STPs is in progress and likely to be completed by 31.05.2022.
    Other areas
    10 Charkhi Dadri, Bhiwani PHED 5 31.12.2021 Non-Complying 45 72000 Estimate is under preparation for repair & renovation of STP and main trunk sewer line. So, the upgrdation is expected to be completed by 31.12.2023
    11 Chirya Road, Charkhi Dadri, Bhiwani PHED 5 31.12.2021 Non-Complying 38 65000 STP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr. Tender called for upgrdatation of STP (MBBR) but no agency came forward to participate in tender process. So, the fresh DNIT is in process. Upgradation is expected to be completed by 31.12.23
    Rewari
    12 Rewari PHED 6.5 29.12.2021 Non-Complying 130 3300 STP designed for 30 mg/ltr BOD due to which non compliant for 10 mg/ltr and is Under upgradation and is expected to be commissioned upto 31.12.2023.
    Hisar
    13 Dhani Gram, Barwala, Hisar PHED 6 05.01.2022 Non-Complying 92 180000 Upgradation work in proposal and shall be completed by 31.12.2023.

    52

    List-D Status of action plan for non complying STPs (Non Complying Under Maintenance)

    Sr. No. Name and Region of STPs Deptt. Existing STP and Capacity (MLD) Date of sampling Latest Compliance Status BOD (mg/l) Faecal Coliform (MPN/ 100 ml) Action plan with target date
    Rohtak
    1 Singhpura, Rohtak PHED 10 The STP is under upgradation under AMRUT Yojna, the effluent is being treated through 14 MLD STP installed in the same premises and shall be completed by 31.03.2022. The STP is under upgradation under AMRUT Yojna, the effluent is being treated through 14 MLD STP installed in the same premises and shall be completed by 31.03.2022.
    Mohindergarh
    2 Near Chinkara Rest House, Rewari Road, Narnaul ULBD 6 01.12.2020 Non operational and effluent being treated in 7.5 MLD STP Narnaul This STP is not operational due to no sewage reaching to this STP. Effluent being treated in 7.5 MLD STP Narnaul.

    53

    8. The report of the Urban Local Bodies Department is as follows:-

    "3. That with reference to issue of estimation of sewerage generation and gap in treatment, the status report is as under:-

    The estimation of sewage generation &, gap in treatment for Faridabad, Karnal 86 Sonepat is annexed at Annexure- R-

    2. For remaining towns, the information is to be provided by the Public Health Engineering Department/Gurugram Metropolitan Development Authority, for which, a separate status report has been filed by Haryana State Pollution Control Board. As per the reports submitted by Municipal Corporation, Faridabad, Karnal & Sonepat, there is a gap in treatment capacity in Faridabad town only. Further, in Sonepat town the treatment capacity of existing STPs is sufficient but utilization of STPs is below designed capacity. The strategy to meet out the gap is as under: -

    Faridabad Town :- The total sewage generation in Faridabad town is approx. 197 MLD. At present only 1 STP of

    45 MLD at Badshahpur is operational. 3 STPs of capacity 190 MLD are under construction and progress of these STPs is as under:-

    Sr. No. Town/ City Capacity (MLD) Progress upto the March, 2022 Likely date of completion
    1 Sec-21, Faridabad 10 65% 30.11.2022
    2 Mirzapur, Faridabad 80 38% 30.11.2022
    3 Partapgarh, Faridabad 100 41% 30.11.2022
    190

    Sonepat Town:- Sewage generation of Sonepat town is approx. 48.3 MLD. At present there are 2 STPs of total capacity of 55 MLD.

    i. Kakroi Road, Sonepat (25 MLD):- The main trunk sewer line of this STP was settled down and at present only

    10 MLD sewerage is reaching to this STP. The work of Cured in Place Pipe (CIPP) lining is in progress which was to be completed by 31.03.2022 however the work has been delayed because the ground water level at the site is at a depth of 25 feet 86 sewer line in which CIPP lining is to be done is at 25 to 40 feet depth. Therefore agency is facing difficulties in dewatering of ground water. It was also observed during desilting work, that the RCC sewer pipe which is to be cured is deteriorated at some other locations also. The work of CIPP lining is likely to be completed upto

    31.05.2022.

    ii. Rathdana Road, Sonepat (30 MLD):- At time of earlier status report, approx. 13 MLD sewage was reaching to this STP. The sewage at 18 locations was to be tapped

    54

    with main sewer line. Out of the 18 locations, sewage has been tapped at 5 locations and work at 13 locations is in progress which is likely to be completed by 31.07.2022. It is also pertinent to mention here that 7 MLD additional sewage has been diverted to the STP from Jan to March,

    2022.

    4. That with reference to the performance of existing STPs, the status report is as under:-There are 7 no. existing STPs under the jurisdiction of Urban Local Bodies, Department. The compliance status of existing STPs is as under:-

    Sr. No. Name of STPs Capacity (in MLD) Capacity utilization (in MLD) Compliance Status Remarks
    . ogharipur oad, Karnal 10 7 Complying including FC
    . K Puram, arnal 8 3 Complying including FC
    . ransport agar, arnal 50 46 Complying including FC
    . athdana oad, onepat 30 20 Complying including FC
    . akroi Road, onepat 25 10 Complying including FC
    . abra, Hisar 8 3 Complying including FC
    . adshapur, aridabad 45 30 Non-complying
    176 119

    Badshapur, Faridabad:- 45 MLD STP was commissioned in 2011 with design outlet parameters BOD 30 mg/L and COD 250mg/ L. The STP is complying except faecal coliform parameter as per its designed parameters. But is non- complying as per latest report based on the new parameters BOD of 10 mg/ L and COD 50mg/L fixed by HSPCB. For achieving the latest parameters prescribed by HSPCB, the STP has to be upgraded by means of a Tertiary Treatment Plant or refurbishment. Tender for hiring of expert consultants to check the feasibility of upgradation of the STP and preparation of its DPR is under process of approval.

    5. That with reference to the issue of under construction STPs, it is submitted that Urban Local Bodies Department, Haryana is constructing 32 nos. of STPs having capacity

    380.5 MLD. The progress of under construction STPs upto March 2022 is as under:-

    i. Yamuna Catchment Area:

    55

    Sr. Town/City Capacity Progress Likely date Current Status No. (MLD) upto the of

    March, 2022 completion

    1 Shiv Colony, 8 91% Karnal

    The STPs were to be completed by 28.02.2022. The delay caused to complete the project is totally attributable to the agency due to slow Progress of work. A notice no. 3886/EEIIA/CK dated 08.04.2022 is served upon the agency to deposit penalty of Rs 12.00 Crores on account of delay. The work is going on at site which may take 5 months for

    2 Phooshgarh, 20 completion of entire project i.e. upto Karnal 92% 31.08.2022.

    3 Garhi Bohar, 12 Work has been completed and STPs are Rohtak 100% under trail run.

    4 Singhpura, Rohtak 10 100%

    5 Makroli in place of 15 30.09.2022 Peer Bodhi, Rohtak 65%

    6 Murthal Sonepat 3 31.12 .2022 36%

    7 Sec-21, Faridabad 10 65% 30.11.2022 Mirzapur,

    8 80 38% 30.11.2022 Faridabad

    9 Partapgarh, 100 41% 30. 11.2022 Faridabad

    10 Agwanpur in place 10 70% The STPs were to be completed by of Kithwari, Palwal 31.03.2022. The agency is responsible for delay in completion of STPs. A notice

    11 Jodhpur Road, 15 under Clause-II has been issued to the Palwal 67% agency and penalty of Rs. 12.79 Crore has

    12 Ferozpur, Palwal

    2.5 70% been proposed on agency for delay. The work of STPs is likely to be completed by

    30.09.2022.

    13 Dev Colony, 15 25% 31.01.2023 Panipat

    14 Barsat Road 25 10% 31.01.2023 Panipat

    15 Bhandhwari, 1 The work of construction of STP has been completed. Gurugram Pumping station to connect the sewage of Bandhwari to STP is yet to be constructed which is likely to be completed by 31.07.2022.

    16 Gadoli Kalan, 1 STP completed and recently made functional. Gurugram

    17 Baliawas (against The work of construction of STP has been completed. Gwalpahadi) , 1 Pumping station to connect the sewage of Baliawas to STP Gurugram is yet to be constructed which is likely to be completed by

    31.07.2022.

    18 Mohmadpur 2 STP completed and recently made functional. Jharsa, Gurugram

    19 Darbaripur, 1 STP completed and recently made functional. Gurugram

    56

    20 arai Alavvardi, Gurugram 1 STP completed and recently made functional.
    Total 332.5

    ii. Ghaggar Catchment Area Sr. Town/City Capacity Progress Likely date of Current Status No. (MLD) upto completion

    March,

    2022

    1 12 Cross Road, Ambala 12 31.01.2023 Sadar 35%

    2 Khuda Khurd, Ambala 12 31.01.2023 Sadar 40%

    3 Babyal, Ambala Sadar 10 31.03.2022 Work of construction of

    STP has been

    completed

    except electrical

    95% wirings and

    connection

    which is likely to

    be completed

    within 15 days.

    4 Shahpur Machhonda, 7.5 31.08.2022 Ambala Sadar 50%

    5 Saketri-STP, Panchkula 1.5 31.03.2022 The overall 98% work has been

    completed at site.

    98% STP will be

    commissioned by

    30.06.2022

    6 Ramgarh, Panchkula 1 31.03.2022 The overall 99% work has been

    99% completed at

    site. STP will be

    commissioned

    by 30.06.2022

    7 Billa, 0.75 Panchkula STPs have been completed in all respects. Trail run has also been done. Application to grant Consent to operate (CTO) was submitted to HSPCB which has been got rejected due to non-installation of flow meter and online monitoring device. MC is in the

    8 Khatoli, Panchkula 0.75 process to install the flow meter and online monitoring devices on the STPs and application to grant CTO will be resubmitted to HSPCB

    9 Khagesara & Toka, 0.5 accordingly. Panchkula

    10 Nanga.186 0.5 Allipur,

    Panchkilla

    11 Kot, Panchkula 0.75

    12 Sukhdarshanp ur-STP, 0.75 Panchkula

    Total 48

    57

    6. That it is relevant to mention here that all the existing STPs in the State of Haryana are with Public Health Engineering Department/ Haryana Shehri Vikas Pradhikaran/Gurugram Metropolitan Development Authority except in Sonepat, Faridabad, Karnal 86 one at Dabra, Hisar. The STPs in Sonepat, Faridabad, Karnal 86 one at Dabra, Hisar are being maintained by the concerned Urban Local Bodies. In addition, some stand alone STPs are also being maintained by Municipal Corporation, Gurugram. The action plan for treated waste water for Faridabad, Sonepat, Karnal and Gurugram is as under:-

    i. Municipal Corporation, Karnal Action Plan for Optimum utilization of Treated Waste Water.

    At present the treated waste water from 3 STPs in Karnal is being discharged into 3 drains namely Mundi Garhi Drain, Barota Drain and Indri Escape Drain from where the treated waste water is being used by farmers partially. To reuse 50 MLD treated waste water in Karnal, Irrigation Department has prepared a "Treated Waste Water Micro Irrigation Project". The cost of this project is approximate Rs. 56.18 Crore. Approximate 6000 Acres agriculture land of 11 villages will be benefited by this project. The detail of villages is as under:-

    Sr. No. Name of village Sr. No. Name of village
    1. Uncha Sewana 2. Kutail
    3. Mubarikabad 4. Kalraun
    5. Kairwali 6. Fazilpur Majra
    7. Amritpur Kalan 8. Pipalwali
    9. Ganjogarhi 10 Ranwar
    11. Rasupur Khurd - -

    Work has been allotted by Irrigation 86 water Resources Department,

    Karnal to the agency and work of laying of pipe line is in progress at

    site. The project is likely to be completed by March, 2024.

    ii. Municipal Corporation, Sonepat Action Plan for Optimum utilization of Treated Waste Water from 30 MLD Rathdhana Road STP. Sr. Year Percentage of Usage Remarks No. TWW from STP Activities

    proposed

    to be reused

    58

    1 30.06.2022 10% (1.6 MLD) Construction activities via water tanker after completion of pump house. Sump well with the head of 75 mtr is under construction under AMRUT Scheme, where 5 Pump sets are to be installed with capacity of 66 litter per second (LPS). Timeline for this work is 30.06.2022 and approx. 10% of the TWW will be used in construction activities after completion of Pump House/ sump well.
    2 30.11.2022 50% (8 MLD) In Agriculture for Irrigation purpose & In Green areas of MC Sonepat. For this purpose total length of 9238 mtr was proposed to be laid. Out of which 7953 mtr length has been laid. Remaining length of DI pipe will be laid by 30.11.2022 and treated water will be reused for Irrigation & horticulture purpose.
    3 30.09.2024 100 % (16 MLD) In the Green Area of MC Sonepat after completion of pipe network all around the city A proposal is being prepared to reuse the treated water in all parks/green belts in MC area. The pipe lines for this purpose will be connected to main line as mentioned above in point no. 2.

    A Consultancy agency is being hired for the preparation of DPR for

    the usage of TWW of 25 MLD STP Kakroi Road, Sonepat.

    iii. Municipal Corporation, Gurugram Sr. Year Usages Plan for usage of treated waste Remarks No in water

    . %age as per Govt. Policy

    1 2022 25% (a) For Horticulture purposes Out of 49 nos. Decentralized (31.01.22) and filling of water bodies Micro STPs 40 nos. Micro STPs are functioning out of

    and which 2 MLD treated water

    johads=00.25+2.075=2.32 is being used in parks and MLD greenbelts, while the electric

    connection will got be

    (b) Sprinkling of Recycled water released to be remaining 10 micro STPs after that about

    from the STP of the GMDA on 0.5 MLD additional treated the road berms and trees for water will be used after suppression of dust pollution 30.04.2022 =0.5 MLD,

    2 2022 - (i) For Horticulture, construction (31.03.22) activity, sprinkling on roads 13 KM pipe line has been purposes and filling of water laid covering 70 parks and bodies and johads = 7 MLD 2 MLD treated waste water is being reused. The work

    of laying of remaining

    water pipe line for reuse of

    additional 5 MLD treated

    waste water is in progress

    and likely to be completed

    by 30.05.2022.

    59

    iv. Municipal Corporation, Faridabad

    At present only 1 STP of 45 MLD capacity at Badshahpur is working and approx. 30 MLD water is being treated per day. Out of this, 8 MLD water is being used for horticulture/agriculture purposes. Approx. 200 MLD treated waste water will be available upto June 2023 from following STPs:

    Sr. Location of Capacity Status Department No. STP

    1 Badshahpur 45 MLD Working MCF

    2 Partapgarh 100 MLD Under MCF construction

    3 Mirzapur 80 MLD Under MCF construction

    4 Sector-21 10 MLD Under Faridabad construction Smart City

    Limited

    Total 235 MLD

    For preparation of action plan for use the treated waste water, Municipal Corporation, Faridabad is in process for hiring of consultant agency. Bids have also been invited for the same.

    7. That with regard to mode of disposal of treated effluents from existing STP, the status report is as under:-

    The mode of disposal of treated effluents from existing STPs is as under:-

    Sr. No. Name of STP Existing STP and Capacity (MLD) Capacity utilization (in MLD) Mode of disposal
    1 50 MLD STP Karnal 50 46 Into Mundi Garhi Drain
    2 10 MLD STP at Gogari Road, Karnal 10 7 Into Barota Drain
    3 8 MLD STP RK Puram, Karnal 8 3 Into Indri Escape Drain
    4 30 MLD STP Rathdana Road , Sonepat 30 20 Into drain No.6
    5 25 MLDSTP Kakrai Road, Sonepat 25 10 Into drain No.6
    6 8 MLD STP, Dabra, Hisar 8 3 Into Irrigation drain near Dabra village.
    7 Badshapur, Faridabad 45 30 Into Budiya Nallah

    60

    Total 176 119

    8. That the status report regarding consent to operate for existing STP from HSPCB is as under:-

    Sr. No. Name of the MC Name of the town/ city Existing STP and Capacity (MLD) Status of Consent to Operate (CTO) from HSPCB
    1 Karnal Near Sector-4, Transport Nagar, Karnal 50 Consent to operate has been received from HSPCB, Haryana.
    2 Karnal Gogharipur Road, Karnal 10 Consent to operate has been received from HSPCB, Haryana.
    3 Karnal RK Puram, Karnal 8 Consent to operate has been received from HSPCB, Haryana.
    4 Faridabad Badshapur 45 Consent to operate has been rejected by HSPCB, Haryana. The CTO will be reapplied after upgradation of STP.
    5 Sonepat Rathdana Road, Sonepat 30 Consent to operate has been received from HSPCB, Haryana.
    6 Sonepat Kakroi Road, Sonepat 25 Consent to operate has been received from HSPCB, Haryana.
    7 Hisar Dabra 8 Consent to operate has been received from HSPCB, Haryana.

    9. From the above, it is seen that there are still gaps in treatment of sewage and also utilization of the treated sewage. On being asked, learned Counsel for the State submitted that inspite of agreement, thermal power plant is not using treated water as its quality is not upto the mark.

    10. It is seen that Barwala STP is designed for 6 MLD. If made properly functional, treated water quality should be fit to be utilized by the Power Plant. This may require coordination between the Plant, the Urban Development and the Power Departments in the State. Further, disposal of sewage on the agriculture land should be as per consent terms. Proper maintenance of oxidation pond conveyance system must be ensured. It is further seen from the status report filed by HSPCB that there are still

    61

    unresolved issues about disposal of treated sewage into drains, planning of new STPs and corresponding gaps (as given in Annexure-1), compliance of STPs with BOD and FC and ultimately utilisation of treated sewage. The consolidated information needs to be studied by the CPCB to undertake performance analysis of satisfactorily operating STPs, particularly for FC. Further, for maximising use of treated sewage, PCB may identify potential industrial clusters, major industrial sectors and other bulk users to tie-up each STP with the User group. In this regard, provisions of 'The Haryana Water Resources (Conservation, Regulation and Management) Authority (Amendment) Act, 2022' may be strictly followed. CPCB may also assist HSPCB in this regard. The Tribunal vide order dated 09.03.2022 in OA No. 29/2020(WZ), Suraj Pradip Ajmera vs. Aurangabad Municipal Corporation directed as follows:

    "10. During the hearing, suggestion has emerged that an interaction be held at the level of Chief Secretary, Maharashtra with inclusion of Secretary, Urban Development, Maharashtra and Technical Experts as may be decided by them including from IIT, Bombay, Regional Officer, CPCB and Member Secretary, State PCB to consider possibility of laying pipeline upto the industrial area for transporting treated sewage to the industrial areas so that the same can be utilized for industrial purpose. Industries Association may be associated in the project of sewage treatment and can bear a part of the cost out of Corporate Social/Environmental Responsibility, depending upon the financial capacity of the member industries. This may result in a permanent and long-lasting cheaper solution. If successful, this experiment may be tried appropriately at such other locations in the State as found appropriate and also customized different locations. The Committee may also study such models elsewhere in the country which reportedly have been successful. The Committee may also consider any other viable strategies for sewage treatment and interception and diversion of sewage, use of appropriate effective and economical technology, making group housing societies Zero Liquid Discharge (ZLD) by recycling treating sewage, after treatment in decentralized manner and utilizing the treated sewage for horticulture, flushing, cleaning or other non- drinking purposes. This strategy may help in augmenting availability of potable water particularly in drought affected areas of Aurangabad Region in Maharashtra where potable water had to be transported by trains in the past. The Secretary, Urban Development may act as nodal agency who may call for a meeting within one month."

    62

    11. Another significant issue relates to accidents in the course of cleaning and maintenance of sewerage systems.1In terms of directions of the Hon'ble Supreme Court in Delhi Jal Board v. National Campaign for Dignity & Rights of Sewerage & Allied Workers, (2011) 8 SCC 568, the State needs to put in place effective mechanism for ensuring safety of the workers employed for maintaining and cleaning the sewage system.

    12. The Tribunal has considered the issue of utilization of treated sewage to save potable water for drinking purposes inter-alia vide order dated 21.09.2020 in O.A. No. 148/2016 Mahesh Chandra Saxena vs. South Delhi Municipal Corporation & Ors. By the said order, the data of utilization of treated water as given in the CPCB report dated 15.05.2020 and further report dated 16.09.2020 was noted showing huge gap in reuse of treated water, which resulted in potable water being used even for purposes for which treated water could be used. The Tribunal directed all States/UTs to ensure 100% utilization of treated water for secondary purposes, which may be monitored by Central Monitoring Committee headed by Secretary, Ministry of Jal Shakti and assisted by CPCB, NMCG and Ministry of Urban Development.

    1

    3 die while cleaning sewer line in Panipat: https://www.tribuneindia.com/news/haryana/3-die- while-cleaning-sewer-line-in-panipat-321997 NHRC issues notice to Haryana Government, Palwal civic body chief and officials over septic tank incident: https://timesofindia.indiatimes.com/city/chandigarh/nhrc-issues-notice-to-haryana- government-palwal-civic-body-chief-and-officials-over-septic-tank-incident/articleshow/90804927.cms Government tells Parliament that there have 941 deaths related to cleaning of sewers and septic tanks: https://timesofindia.indiatimes.com/india/government-tells-parliament-there-have-941- deaths-related-to-cleaning-of-sewers-and-septic-tanks/articleshow/85036058.cms 50 dead cleaning sewers in first 6 months of 2019, says panel report: https://indianexpress.com/article/india/50-dead-cleaning-sewers-in-first-6-months-of-2019-panel-report- 5846479/ Manual scavenging menace: Two brothers die cleaning sewage tank after being pressured by engineer in Haryana's Nuh : https://www.timesnownews.com/mirror-now/in- focus/manual-scavenging-menace-two-brothers-die-after-inhaling-poisonous-gas-while-cleaning-sewage-tank- haryanas-nuh-article-90453252 Protest after sewerman dies in manhole in Hisar: https://timesofindia.indiatimes.com/city/chandigarh/protest-after-sewerman-dies-in-manhole-in- hisar/articleshow/81251000.cms

    63

    13. Accordingly, the authorities in State of Haryana may ensure 100% use of treated water for non-potable purposes. Water Resource Authority set up in Haryana may also be associated in monitoring compliance. Further monitoring at the level of CMC may continue as already directed, as above. We also direct:

    i. Barwala STP be made compliant so that treated water is used for Power Plant, apart from use for agricultural purpose, without damage to the crops of the fields where such disposal takes place.

    ii. Secretary, UD, HSPCB and Haryana Water Resource Authority may review the status of completing STP upgradation and setting up of new STPs in terms of designing and utilization of STPs.

    iii. CPCB may monitor some of the STPs, particularly those complying with FC and coordinate with the HSPCB about identifying potential users of treated water and working out necessary action plan.

    14. In terms of earlier order of this Tribunal dated 21.09.2020 in OA No. 593/2017, Paryavaran Suraksha Samiti & Anr. vs Union of India & Ors., all the States/UTs are required to give their consolidated reports with regard to status of compliance of directions of the Hon'ble Supreme Court in Paryavaran Suraksha Samiti & Anr. vs Union of India & Ors.2The reports can be on the pattern of present report of the State PCB with suitable modifications as may be decided by the CPCB. CPCB may coordinate with all the States/UTs after designing a format for the purpose.

    2

    (2017) 5 SCC 326

    64

    15. HSPCB may file compliance report in four months with the Registrar General of NGT by e-mail at judicial-ngt@gov.in preferably in the form of searchable PDF/OCR Support PDF and not in the form of Image PDF. If found necessary, the R.G. may place the matter before the Bench for any further direction.

    Subject to above, the application is disposed of.

    A copy of this order be forwarded to Chief Secretary, Haryana, Secretary, Urban Development and Secretary, Power, Haryana and Chairman, Water Resource Authority, Haryana by e-mail for compliance. A copy of this order be also forwarded to CPCB, Chief Secretaries of all States/UTs and all State PCBs/PCCs by e-mail for compliance. I.A. No. 230/2021 also stands disposed of.

    Adarsh Kumar Goel, CP

    Sudhir Agarwal, JM

    Dinesh Kumar Singh, JM

    Prof. A. Senthil Vel, EM

    Dr. Vijay Kulkarni, EM

    April 19, 2022

    Original Application No. 887/2019

    (I.A. No. 230/2021)

    SN

    65

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    SUKHWANTI v. THE STATE OF HARYANA
    (Apr 19, 2022)