Citation Codes Equivalent Citations citation codes Case Number CRL.A(J) 2 of 2020 Disposition dismissed Judges Hon'ble Mr. Justice S. Talapatra Acts SECTION 10 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 SECTION 6 EVIDENCE ACT Section 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB], 376E, section 509 of the Penal Code, 1860 or section 67B of the Information Technology Act, 2000 26. Section 10 of the POCSO Act Section 354(A)(1)(i)(iv) of the IPC. Section 10 of the POCSO Act. 29. Section 42 of the POCSO Act Section 9(m), Section 42 of the POCSO Act, since Section 10 qua Section 9(m) Act under Section 10(m) of the POCSO Act Section 10(m) of the POCSO Act Section 354(A)(1)(i)(iv) and under Section 10(m) of the POCSO Act Section 164(5) of the Cr.P.C. Section 354(A)(1)(i)(iv) of the IPC and under Section 12 of the POCSO Act. 4. PW10 Section 354(A)(1)(i)(iv) of the IPC and under Section 10 of the POCOS Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account