Citation Codes Equivalent Citations citation codes Case Number Bail Appl. No. 4051 of 2021† Judges JUSTICE M. R. ANITHA Acts Section 102 of the Cr.P.C. Section 15(2) of POCSO Act, 2012. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account