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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Narendra Singh Dhaddha, J.
Acts
  • Section 439 Cr.P.C.
  • Sections 354, 354B, 354D, 376(2)F, 376(2)N, 450, 506, 509 IPC and Sections 9N/10, 5L/6, 5(N)/6 and 18 of POCSO Act.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Narendra Singh Dhaddha, J.
Acts
  • Section 439 Cr.P.C.
  • Sections 354, 354B, 354D, 376(2)F, 376(2)N, 450, 506, 509 IPC and Sections 9N/10, 5L/6, 5(N)/6 and 18 of POCSO Act.
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Omprakash v. State Of Rajasthan, Through Its Public Prosecutor .
(Sep 20, 2021)