Citation Codes Equivalent Citations citation codes Case Number Interim Application No. 362 of 2021 and Criminal Appeal No. 109 of 2021 Disposition dismissed Judges Smt. ANUJA PRABHUDESSAI, J. Acts SECTION 389 CRIMINAL PROCEDURE CODE 1973 provisions of Section 42 of the POCSO Act. Sections 363 and 376 of the IPC and Sections 4 and 6 of the Protection of Children from Sexual Offences Act, 2012 (POCSO Act). Section 2(d) of the POCSO Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account