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    Kalpataru Gardens Pvt. Ltd. And Others v. Competent Authority & Deputy District Registrar And Others

    C.V. Bhadang, J.:— Not on board. Taken on board for extension of ad-interim relief.

    2. Ad-interim relief granted on 20/3/2019, directing the parties to maintain the status-quo shall continue till next date.

    3. Stand over to 6/3/2020 on supplementary board.

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    Kalpataru Gardens Pv... v. Competent Authority ...
    (Feb 21, 2020)