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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Shri Sunil Kumar Awasthi
Acts
  • Sections 376 2(N), 506 of I.P.C., and 3(1)(W-II), 3(2)(V), 3(2)(V-a) of the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) 1989.
  • Section 437 (3) of Cr.P.C.
  • Section 164 of Cr.P.C.
  • Section 14-A(2) of the SC/ST (PA) Act, 1989,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Shri Sunil Kumar Awasthi
Acts
  • Sections 376 2(N), 506 of I.P.C., and 3(1)(W-II), 3(2)(V), 3(2)(V-a) of the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) 1989.
  • Section 437 (3) of Cr.P.C.
  • Section 164 of Cr.P.C.
  • Section 14-A(2) of the SC/ST (PA) Act, 1989,
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