Citation Codes Equivalent Citations citation codes Case Number Writ Petition (St) No. 5939 of 2020 Judges M. N. JADHAV, J. NITIN JAMDAR Acts SECTION 3 MEDICAL TERMINATION OF PREGNANCY ACT 1971 MEDICAL TERMINATION OF PREGNANCY ACT 1971 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account