Citation Codes Equivalent Citations citation codes Case Number OA/1672/2019 Disposition NA Judges A H KHAN Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 provision of the S.A.R.F.A.E.S.1. Act 2002). Financial Institution Act, 1993 Section 13(2) of the SARFAESI Act 2002 (Exhibit No.A-12 Colly) Section 19(1) of the Recovery of Debts & Bankruptcy Act, 1993, provisions of Section 19(2) of the Recovery of Debts and Bankruptcy Act 1993 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. SHRI PARVEEN KUMAR