Citation Codes Equivalent Citations citation codes Case Number OA/162/2021 Disposition allowed Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 sub section 1 of section 19 provision of the aforesaid Act. ~\.q,,_~ 3 DRT,PATNA OA 162of2021lJI Rule 9(2) of Debt Recovery Tribunal (Procedure) Rules, 1993 Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act) provisions of SARFAESI Act & issued a 60 days-notice U/S 13(2) of Securitization Act 2002 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. M/S PATEL ENTERPRISES AND OTHERS .