Citation Codes Equivalent Citations citation codes Case Number A/81/2019 Disposition allowed Attorney(S) Mr. M. Hari Babu Acts SECTION 15 CONSUMER PROTECTION ACT 1986 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT 1. The Divisional Manager, LIC of India, 2. The Branch Manager, LIC of India v. T. Naga Nanda Krishna