Citation Codes Equivalent Citations citation codes Case Number CP56of2018 Disposition dismissed Acts Section 13 and 14 of the IB Code section 241-242 of the Companies Act, 2013 Section 241-242 r.w. Section 62, 75, 447, 448 and 449 of the Companies Act Section 241-242 of the Companies Act, Section : 241(1) of Companies Act,2013. S.NO. NAME (CAPITAL LETTERS) DESIGNATION REPRESENTATION SIGNATURE provision of Section 17 of the IB Code See more information ... Smart Summary Please sign up to generate summary. Pradyumankumar Dwarkadas Patel v. Bhupendrabhai Dwarkadas Patel & Ors.