Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • PRESIDING OFFICER
Acts
  • Section 13(2) of S.A.R.F.A.E.S.I. Act, 2002
  • section 13(2) of the S.A.R.F.A.E.S.I. Act,2002
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Judges
  • PRESIDING OFFICER
Acts
  • Section 13(2) of S.A.R.F.A.E.S.I. Act, 2002
  • section 13(2) of the S.A.R.F.A.E.S.I. Act,2002
See more information ...
Smart Summary

    MS SUKHRAM KULDEEP KUMAR AND ORS v. STATE BANK OF INDIA

    Use AI to get other relevant cases.
    Try AI Pro free for 7 days Upgrade to AI Pro

    Comments

    MS SUKHRAM KULDEEP KUMAR AND ORS v. STATE BANK OF INDIA
    (Aug 5, 2022)