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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • DEEPAK NATH TIWARI
Acts
  • provision incorporated u/s 58 of the Indian Evidence Act
  • Section 126 of DMC Act, as MARK AW-1/13,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • DEEPAK NATH TIWARI
Acts
  • provision incorporated u/s 58 of the Indian Evidence Act
  • Section 126 of DMC Act, as MARK AW-1/13,
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Smart Summary

    SANTOSH KUMARI v. ALLAHABAD BANK

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    Comments

    SANTOSH KUMARI v. ALLAHABAD BANK
    (Aug 2, 2022)