Citation Codes Equivalent Citations citation codes Case Number O.A./2295/2021 Disposition allowed Acts SECTION 7 PREVENTION OF CORRUPTION ACT 1988 SECTION 19 ADMINISTRATIVE TRIBUNALS ACT 1985 ARTICLE 311 CONSTITUTION OF INDIA u/s 7 of PC Act, 1988 Delhi u/s 7 of PC, Act, 1988 RC-DAI-2019-A- 0016, u/s 7 PC Act 1988, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account