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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993 (here-in-after referred to as Act)
  • Section 4 of the Bankers Books Evidence Act, 1891
  • Banking Companies (Acquisition & Transfer of Undertaking) Act 1970
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Acts
  • u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993 (here-in-after referred to as Act)
  • Section 4 of the Bankers Books Evidence Act, 1891
  • Banking Companies (Acquisition & Transfer of Undertaking) Act 1970
See more information ...
Smart Summary

    PUNJAB NATIONAL BANK v. M/S S K INDUSTRIES,

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    Comments

    PUNJAB NATIONAL BANK v. M/S S K INDUSTRIES,
    (Jul 11, 2022)