Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 2823 of 2022 Disposition allowed Attorney(S) Ms. S.H. Bhatia, Advocate Ms. N.P. Mehta, Asstt. Government Pleader /State. Judges Smt. U. S. JOSHI/ PHALKE, J. A.S. CHANDURKAR, J. Acts SECTION 3 MEDICAL TERMINATION OF PREGNANCY ACT 1971 SECTION 4 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 SECTION 302 PENAL CODE 1860 MEDICAL TERMINATION OF PREGNANCY ACT 1971 SECTION 363 PENAL CODE 1860 ARTICLE 21 CONSTITUTION OF INDIA provisions of this Act. (2) Subject to the provisions of sub-section (4), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account