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    M/S S.C JOHNSON PRODUCTS PRIVATE LTD. v. UNION OF INDIA

    1

    IN THE SUPREME COURT OF INDIA

    INHERENT JURISDICTION

    REVIEW PETITION (C)NO.1121/2021 (Diary No. 15068/2020)

    IN

    CIVIL APPEAL No. 2276/2020 M/S S.C JOHNSON PRODUCTS PRIVATE LTD. Petitioner(s)

    VERSUS

    UNION OF INDIA & ORS. Respondent(s)

    WITH

    REVIEW PETITION (C)NO.1122/2021 (@ Diary No. 15892/2020)

    IN

    CIVIL APPEAL No. 2306/2020

    AND

    REVIEW PETITION (C)NO.1123/2021 (@ Diary No. 15870/2020)

    IN

    CIVIL APPEAL No. 2301/2020

    AND

    REVIEW PETITION (C)NO.1124/2021 (@ Diary No. 15869/2020)

    IN

    CIVIL APPEAL No. 2354 /2020

    AND

    REVIEW PETITION (C)NO.1125/2021 (@ Diary No. 15889/2020)

    IN

    CIVIL APPEAL No. 2309/2020

    O R D E R

    Delay condoned. Applications for hearing of review petitions in open court are rejected. Application for amendment in cause title

    2

    in Review Petition (Civil) Diary No.15068/2020 in Civil Appeal No. 2276/2020 is allowed. We have gone through the Review Petitions and the connected papers filed therewith. In our opinion, no case for review of order is made out. The review petitions are dismissed.

    Pending application(s), if any, shall stand disposed of.

    ....................J

    ( L.NAGESWARA RAO )

    ....................J

    ( M.R. SHAH )

    ....................J

    ( B.R. GAVAI )

    NEW DELHI;

    26th OCTOBER, 2021.

    3

    ITEM NO.1002 SECTION XIV-A

    S U P R E M E C O U R T O F I N D I A

    RECORD OF PROCEEDINGS

    REVIEW PETITION (CIVIL) Diary No(s). 15068/2020 in C.A. No. 2276/2020

    M/S S.C JOHNSON PRODUCTS PRIVATE LTD. Petitioner(s)

    VERSUS

    UNION OF INDIA & ORS. Respondent(s) (IA No. 25455/2021 - AMENDMENT IN CAUSE TITLE IA No. 98217/2020 - CONDONATION OF DELAY IN FILING REVIEW

    PETITION)

    WITH

    Diary No(s). 15892/2020 IN C.A. NO. 2306/2020(XIV-A) (IA No. 69984/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69985/2020 - EX-PARTE STAY IA No. 19773/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19770/2021 - EXEMPTION FROM

    FILING PAPER BOOKS)

    Diary No(s). 15870/2020 IN C.A. NO.2301/2020 (XIV-A) (IA No. 69864/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69867/2020 - EX-PARTE STAY IA No. 19784/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19781/2021 - EXEMPTION FROM

    FILING PAPER BOOKS)

    Diary No(s). 15869/2020 IN C.A.NO. 2354/2020 (XIV-A) (IA No. 69865/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 69869/2020 - EX-PARTE STAY IA No. 19739/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19738/2021 - EXEMPTION FROM

    FILING PAPER BOOKS)

    Diary No(s). 15889/2020 IN C.A. NO.2309/2020 (XIV-A) (IA No. 69978/2020 - EX-PARTE STAY

    IA No. 19542/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 19541/2021 - EXEMPTION FROM FILING PAPER BOOKS) Date : 26-10-2021 These petitions were circulated today.

    CORAM :

    HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE B.R. GAVAI By Circulation

    4

    UPON perusing papers the Court made the following

    O R D E R

    Delay condoned. Applications for hearing of review petitions in open court are rejected.

    Application for amendment in cause title in Review Petition (Civil) Diary No.15068/2020 in Civil Appeal No. 2276/2020 is allowed.

    The review petitions are dismissed in terms of the Signed Order. Pending application(s), if any, shall stand disposed of.

    (Geeta Ahuja) (Anand Prakash)

    Court Master Court Master

    (Signed Order is placed on the file)

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    M/S S.C JOHNSON PRODUCTS PRIVATE LTD. v. UNION OF INDIA
    (Oct 26, 2021)