1. Proxy Counsel appearing for the appellant had requested adjournment submitting that the arguing counsel is visiting abroad and shall be back by the end of the month of June.
2. In view of the said request matter is taken up on 5 July 2022.
1. Proxy Counsel appearing for the appellant had requested adjournment submitting that the arguing counsel is visiting abroad and shall be back by the end of the month of June.
2. In view of the said request matter is taken up on 5 July 2022.
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