Citation Codes Equivalent Citations citation codes Case Number C.P. (IB) - 882/2020 Acts SECTION 8 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 9 INSOLVENCY AND BANKRUPTCY CODE 2016 Sections 9 of the Insolvency and Bankruptcy Code, 2016 read with Rule 6 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT M/s. Ahluwalia Contracts India Limited v. Logix Infratech Private Limited