Citation Codes Equivalent Citations citation codes Case Number OA/950/2021 Judges P.O Acts BANKING COMPANIES ACQUISITION AND TRANSFER OF UNDERTAKINGS ACT 1970 Section 4 of the Bankers Books Evidence Act, 1891 u/s 19 of the Recovery of Debts Due to Banks and Financial Institutions Act, 1993 now Recovery of Debts and Bankruptcy Act, 1993 (here-in-after referred to as Act, 1993) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT CANARA BANK v. M/S M. S. TRADERS,