Citation Codes Equivalent Citations citation codes Case Number MCRC No. 995 of 2022 Attorney(S) /State Mr. Roshan Dubey, Panel Lawyer For Applicant Mr. Ajay Ayachi, Advocate Judges Deepak Kumar Tiwari, J. Acts Section 439 of the Code of Criminal Procedure Sections 363, 376, 305/34 of the IPC and Sections 4, 6 & 17 of the Protection of Children from Sexual Offences Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account